Section 358 in THE RAJASTHAN MADARSA BOARD ACT, 2020

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थान र राज-पत्र, शसतम्‍बर‍2,, 2222 ‍‍‍‍‍‍‍‍‍‍‍‍ भाग 4 (क)

(g)to develop mechanism for inspection of Madarsas, and to ensure proper

utilization of funds granted by the State Government;

(h)to supervise implementation of Central and State Government schemes in

regard to Madarsa Education;

(i)to prepare annual budget estimates and accounts of the Board for the approval

of the State Government;

(j)to perform such other functions as may be entrusted to it by the State

Government; and

(k)to make regulations relating to conduct and discipline of officers and

employees of Madarsa Board and teachers of Madarsas.

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