Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Rajasthan - Subsection Section 358(k) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (k)to make regulations relating to conduct and discipline of officers and
