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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)Gate pass in Form XXI-A shall be issued to any person intending to carry notified agricultural produce from or through the market provided he pays fees or charges payable under the Act, Rules or Bye-laws.