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State of Jharkhand - Section

Section 87 in The Jharkhand Agricultural Produce Markets Rules, 2000

87. Check Post.

- (i) Under section 31-A the Market Committee shall set up, erect check post or market gates or any other fixtures at the entry and exit points of the market.
(ii)No notified agricultural produce shall be admitted inside the market or permitted to leave the market except on the production of a gate pass issued for that purpose in Form XXI and XXI-A respectively, by a person authorised by the Market Committee.
(iii)
(a)Gate pass in Form XXI shall be issued to any person intending to carry notified agricultural produce in the market without any charge.
(b)Gate pass in Form XXI-A shall be issued to any person intending to carry notified agricultural produce from or through the market provided he pays fees or charges payable under the Act, Rules or Bye-laws.