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State of Odisha - Section

Section 29 in The Orissa Homoeopathic Regulations, 1972

29.

(a)A candidate can submit one application through the Principal of the institution within one month of the declaration of results alongwith a fee of Rs. 10 for each subject to conform as to whether his answer paper of that particular subject or subjects have been properly examined and reasonably marked or not.
The Secretary or receipt of such application shall convene a meeting of the Examination Sub-Committee for verification, re-valuation and re-totalling of marks of the particular answer paper of the candidate. If during verification the candidate will be found to have passed, the matter is referred to the President to call emergency meeting of the Faculty to declare the result of the said candidate.
(b)On verification of the answer papers, if it will be found that the candidate has passed, his verification fee shall be refunded to him.