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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(a) in The Orissa Homoeopathic Regulations, 1972

(a)A candidate can submit one application through the Principal of the institution within one month of the declaration of results alongwith a fee of Rs. 10 for each subject to conform as to whether his answer paper of that particular subject or subjects have been properly examined and reasonably marked or not.