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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

(4)[ In the event of any Member ceasing to be a Member, the Coupon Books issued to him for his use and for the use of his spouse and dependent children and an attendant accompanying him shall be returned forthwith to the Secretary.] [Substituted vide Punjab Government Gazette Extra dated 5.12.1979.][9. Method of purchasing tickets with coupons. - (1) Any Member or his spouse intending to undertake a journey shall present the Coupon Books to the Railway Booking Clerk without detaching any Coupon therefrom. In no circumstances loose coupons shall be accepted by the Railway Booking Clerk.] [Substituted vide Punjab Government Gazette Extra dated 23.12.1981.]