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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(2)(a) in The M.P. Society Registrikaran Adhiniyam, 1973

(a)[ name, address and signature with date of each member;] [Substituted by M.P. Act No. 29 of 1998.]