Section 16(2) in The M.P. Society Registrikaran Adhiniyam, 1973
(2)Every society shall maintain at its head office a register of its members and shall enter therein, the following particulars, namely :-(a)[ name, address and signature with date of each member;] [Substituted by M.P. Act No. 29 of 1998.](b)the date on which the members are admitted;(c)the date on which the members ceased to be members.
