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Supreme Court - Daily Orders

Surendra B. Jiwrajka vs Omkara Assets Reconstruction Private ... on 7 February, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

         SLP (C) No 16464/2021




      ITEM NO.3+15+36                            COURT NO.1                  SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)                 No(s).   16464/2021

      (Arising out of impugned final judgment and order dated 30-09-2021
      in WPL No. 21271/2021 passed by the High Court of Judicature at
      Bombay)

      SURENDRA B. JIWRAJKA & ANR.                                       Petitioner(s)

                                                   VERSUS

      OMKARA             ASSETS   RECONSTRUCTION   PRIVATE    LIMITED   Respondent(s)

      (IA No. 132054/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No.
      132051/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

      WITH
      W.P.(C) No. 910/2022 (X)
      (FOR ADMISSION and IA No.155191/2022-STAY APPLICATION)
       W.P.(C) No. 472/2022 (X)
      (FOR EX-PARTE STAY ON IA 89232/2022)
       W.P.(C) No. 525/2022 (X)
      (FOR ADMISSION and IA No.95786/2022-STAY APPLICATION)
       W.P.(C) No. 528/2022 (X)
      (FOR ADMISSION and IA No.96664/2022-EX-PARTE STAY)
       W.P.(C) No. 544/2022 (X)
      (FOR ADMISSION and IA No.99406/2022-STAY APPLICATION)
       W.P.(C) No. 546/2022 (X)
      (FOR ADMISSION and I.R. and IA No.99805/2022-STAY APPLICATION)
       W.P.(C) No. 925/2022 (X)
      (FOR ADMISSION and IA No.156883/2022-STAY APPLICATION)
       W.P.(C) No. 1062/2022 (X)
      (FOR ADMISSION and IA No.171185/2022-EX-PARTE STAY.)
       W.P.(C) No. 937/2022 (X)
      (FOR ADMISSION and IA No.159705/2022-GRANT OF INTERIM RELIEF)
       W.P.(C) No. 826/2022 (X)
      (FOR ADMISSION and IA No.143791/2022-EX-PARTE STAY)
       W.P.(C) No. 929/2022 (X)
      (FOR ADMISSION and IA No.157020/2022-EX-PARTE STAY)
       W.P.(C) No. 703/2022 (X)
Signature Not Verified


      (FOR ADMISSION and IA No.123717/2022-STAY APPLICATION)
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.02.09

       W.P.(C) No. 705/2022 (X)
10:15:36 IST
Reason:


      (FOR ADMISSION and I.R. and IA No.123731/2022-STAY APPLICATION)
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No.165670/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
 W.P.(C) No. 941/2022 (X)
(FOR ADMISSION and IA No.160459/2022-EX-PARTE STAY)
 W.P.(C) No. 952/2022 (X)
(FOR ADMISSION and IA No.162019/2022-EX-PARTE STAY)
 W.P.(C) No. 992/2022 (X)
(FOR ADMISSION and IA No.170863/2022-EX-PARTE STAY)
 W.P.(C) No. 1042/2022 (X)
(FOR ADMISSION and I.R. and IA No.169443/2022-EX-PARTE STAY and IA
No.169441/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
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(FOR ADMISSION and IA No.161285/2022-EX-PARTE STAY)
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(FOR ADMISSION)
 W.P.(C) No. 996/2022 (X)
(FOR ADMISSION and IA No.172134/2022-EX-PARTE STAY
IA No. 172134/2022 - EX-PARTE STAY)
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(FOR ADMISSION and IA No.160710/2022-EX-PARTE STAY)
 W.P.(C) No. 1007/2022 (X)
(FOR ADMISSION and IA No.173850/2022-EX-PARTE STAY)
 W.P.(C) No. 1006/2022 (X)
(FOR ADMISSION and IA No.173846/2022-EX-PARTE STAY)
 W.P.(C) No. 1008/2022 (X)
(FOR ADMISSION and IA No.173851/2022-STAY APPLICATION)
 W.P.(C) No. 1044/2022 (X)
(FOR EX-PARTE STAY ON IA 166036/2022)
 W.P.(C) No. 1121/2022 (X)
(FOR ADMISSION)
 W.P.(C) No. 1061/2022 (X)
(FOR ADMISSION and IA No.169619/2022-EX-PARTE STAY.)
 W.P.(C) No. 1040/2022 (X)
                                10
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(IA No. 168950/2022 - EX-PARTE STAY)
 W.P.(C) No. 1072/2022 (X)
(FOR ADMISSION and IA No.167468/2022-STAY APPLICATION and IA
No.179731/2022-CONDONATION OF DELAY IN REFILING / CURING THE
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 W.P.(C) No. 1043/2022 (X)
(IA No. 172160/2022 - EX-PARTE STAY)
 W.P.(C) No. 976/2022 (X)
(FOR ADMISSION and IA No.168592/2022-EX-PARTE STAY)
 W.P.(C) No. 972/2022 (X)
(FOR ADMISSION and IA No.167237/2022-STAY APPLICATION)
 W.P.(C) No. 939/2022 (X)
(IA No. 159867/2022 - EX-PARTE STAY)
 W.P.(C) No. 997/2022 (X)
(FOR ADMISSION and IA No.172171/2022-EX-PARTE STAY)
 W.P.(C) No. 8/2023 (X)
(FOR ADMISSION and IA No.195529/2022-EX-PARTE STAY and IA
No.195527/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.195531/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
 W.P.(C) No. 1099/2022 (X)
(FOR ADMISSION and IA No.191711/2022-STAY APPLICATION)
 W.P.(C) No. 1048/2022 (X)
(..FOR ADMISSION and IA No.180613/2022-STAY APPLICATION)
 W.P.(C) No. 5/2023 (X)
(FOR ADMISSION and IA No.553/2023-STAY APPLICATION)
 W.P.(C) No. 1033/2022 (X)
(ADMISSION and IA No.178350/2022-STAY APPLICATION)
 W.P.(C) No. 1032/2022 (X)
(IA No. 178354/2022 - EX-PARTE AD-INTERIM RELIEF)
 W.P.(C) No. 1083/2022 (X)
(FOR ADMISSION and IA No.187119/2022-EX-PARTE STAY)
 W.P.(C) No. 11/2023 (X)
(FOR ADMISSION and IA No.2359/2023-STAY APPLICATION)
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(IA No. 195724/2022 - STAY APPLICATION)
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(FOR ADMISSION and IA No.3592/2023-STAY APPLICATION)
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(FOR ADMISSION and IA No.196471/2022-STAY APPLICATION)
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                                 11
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(FOR ADMISSION and IA No.2602/2023-STAY APPLICATION and IA
No.2603/2023-EXEMPTION FROM FILING AFFIDAVIT)
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 W.P.(C) No. 61/2023 (X)
(FOR ADMISSION and IA No.12816/2023-STAY APPLICATION)
 W.P.(C) No. 70/2023 (X)
(FOR ADMISSION and IA No.14505/2023-EX-PARTE STAY)
 W.P.(C) No. 92/2023 (X)
(FOR ADMISSION and IA No.17126/2023-EX-PARTE STAY)
 W.P.(C) No. 91/2023 (X)
(FOR ADMISSION and IA No.17113/2023-EX-PARTE STAY)
Diary No(s). 42246/2022
(FOR ADMISSION and IA No.21175/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
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(FOR ADMISSION and IA No.20987/2023-EX-PARTE STAY)
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(FOR ADMISSION and IA No.17759/2023-EX-PARTE AD-INTERIM RELIEF and
IA No.17775/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
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(FOR ADMISSION and IA No.21747/2023-STAY APPLICATION)
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(FOR ADMISSION and IA No.22511/2023-AD-INTERIM WRIT)
 W.P.(C) No. 109/2023 (PIL-W)
(FOR ADMISSION and IA No.20897/2023-GRANT OF INTERIM RELIEF)
 W.P.(C) No. 117/2023 (X)
(FOR ADMISSION and IA No.21995/2023-STAY APPLICATION)
 W.P.(C) No. 110/2023 (X)
(FOR ADMISSION)
 W.P.(C) No. 127/2023 (X)
(FOR ADMISSION and IA No.23528/2023-EX-PARTE STAY)
Diary No(s). 36130/2022
(FOR   ADMISSION  and   IA   No.23152/2023-EX-PARTE   STAY  and   IA
No.23151/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Diary No(s). 29889/2022 (X)
(FOR ADMISSION and I.R. and IA No.17064/2023-STAY APPLICATION and
IA No.17056/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
 Diary No(s). 36132/2022 (X)
(FOR ADMISSION and IA No.23791/2023-EX-PARTE STAY and IA
No.23789/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
 W.P.(C) No. 133/2023 (X)
                                      12
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(FOR ADMISSION and IA No.25826/2023-EX-PARTE STAY)
 W.P.(C) No. 134/2023 (X)
(FOR ADMISSION and IA No.25845/2023-EX-PARTE STAY)


Date : 07-02-2023 These matters were called on for hearing today.

CORAM :     HON'BLE THE CHIEF JUSTICE
            HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
            HON'BLE MR. JUSTICE J.B. PARDIWALA

For Petitioner(s)       Mr. Arijit Prasad, Sr. Adv.
                         Mr. Pradhuman Gohil, Adv.
                         Mrs. Taruna Singh Gohil, AOR
                         Ms. Ranu Purohit, Adv.
                         Mr. Alapati Sahithya Krishna, Adv.

                        Mr. Mithu Jain, AOR
                        Mr. Abhishek Anand, Adv.
                        Mr. Karan Kohli, Adv.
                        Mr. Sahil Bhatia, Adv.
                        Mr. Vaibhav Mendiratta, Adv.

                        M/S. Karanjawala & Co., AOR

                        Mr. Menaka Guruswamy, Sr. Adv.
                        Mr. D. Bharat Kumar, Adv.
                        Mr. Aman Shukla, Adv.
                        Mr. Utkarsh Pratap, Adv.
                        Ms. Mukta Halbe, Adv.
                        Mr. Lavkesh Bhambhani, Adv.
                        Mr. M. Chandrakanth Reddy, Adv.
                        Mr. Siddhartha Sinha, AOR

                        Mr. Kumar Dushyant Singh, AOR
                        Mr. Rohit Sharma, Adv.
                        Mr. Nikhil Purohit, Adv.
                        Mr. Ashok Kumar, Adv.

                        M/S. Udit Kishan And Associates, AOR
                        Ms. Eshna Kumar, Adv.
                        Mr. Anup Jain, Adv.
                        Mr. Udit Gupta, Adv.

                        Ms. Pooja Mehra Sehgal, Adv.
                        Mr. Snehasish Mukherjee, AOR
                                     13
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                        Mr. Vivek Kohli, Sr. Adv.
                        Mr. Ashwani Kumar Sharma, Adv.
                        Mr. Archit Upadhayay, AOR
                        Ms. Yeshi Rinchhen, Adv.
                        Ms. Charu Sharma, Adv.
                        Ms. Nishtha Grover, Adv.

                        Ms. Vismai Rao, AOR

                        M/S. Kmnp Law Aor, AOR
                        Mr. Kuriakose Varghese, Adv.
                        Ms. Uttara Babbar, Adv.
                        Mr. V. Shyamohan, Adv.
                        Ms. Anshika Bajpai, Adv.
                        Ms. Riya Kalra, Adv.
                        Mr. Akshat Gogna, Adv.
                        Mr. Martin Geomin George, Adv.

                        Mr. Naveen R. Nath, Sr. Adv.
                        Ms. Hetu Arora Sethi, AOR
                        Ms. Saumya Tandon, Adv.
                        Mr. Anirudh Bhat, Adv.
                        Ms. Lalit Mohini Bhat, Adv.

                        M/S. Trust Legal, AOR
                        Ms. Ritwika Nanda, Adv.
                        Mr. Gaichangpou Gangmei, Adv.

                        Mr. S S Ray, Adv.
                        Ms. Praveena Gautam, AOR
                        Mr. Pawan Shukla, Adv.
                        Ms. Indira Goswami, Adv.
                        Mr. Aman Sharma, Adv.
                        Ms. Akanksha Tyagi, Adv.
                        Mr. Raja Ram, Adv.

                        Mr. Aayush Agarwala, Adv.
                        M/S. Pba Legal, AOR

                        Mr. Chritarth Palli , AOR
                        Mr. Rajat Sehgal, AOR

                        Mr. Abhirup Dasgupta, Adv.
                        Mr. Mohit D. Ram, AOR
                        Mr. Akshat Khetan, Adv.
                        Mr. Ishaan Duggal, Adv.
                        Mr. Pathik Choudhury, Adv.
                                     14
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                        Ms. Monisha Handa, Adv.
                        Mr. Anubhav Sharma, Adv.

                        Dr. A.M. Singhvi, Sr. Adv.
                        Mr. Neeraj Kishal Kaul, Sr. Adv.
                        Mr. Neeraj Kishan Kaul, Sr. Adv.
                        Mr. Ritin Rai, Sr. Adv.
                        Mr. Avishkar Singhvi, Adv.
                        Ms. Gunjan Mathur, Adv.
                        Mr. Mridul Yadav, Adv.
                        Ms. Ritika Sinha, Adv.
                        Ms. Pallavi Pratap, AOR

                        Ms. Sujata Kurdukar, AOR
                        Mr. Yaha Batatawala, Adv.
                        Mr. Yahya Batatawala, Adv.
                        Ms. Meghna M Rao, Adv.
                        Ms. Meghna Madam Rao, Adv.
                        Mr. Uma Chatterjee, Adv.
                        Mr. Aadhar Nautiyal, Adv.
                        Mr. Sanjeeva K Gupta, Adv.

                        Mr. Prem Prakash, AOR

                        Mr. Prateek Seksaria, Sr. Adv.
                        Mr. Sumesh Dhawan, Adv.
                        Mr. Siddharth Bhatnagar, Sr. Adv.
                        Mr. Mahesh Agarwal, Adv.
                        Mr. Pranjit Bhattacharya, Adv.
                        Mr. Ankur Saigal, Adv.
                        Mr. Rohan Dakshni, Adv.
                        Mr. Divyanshu Srivastava, Adv.
                        Ms. Geetika Sharma, Adv.
                        Mr. Shaurya Shyam, Adv.
                        Mr. Vishesh Malviya, Adv.
                        Mr. Nishant Chothani, Adv.
                        Ms. Pracheta Kar, Adv.
                        Ms. Kamakshi Sehgal, Adv.
                        Ms. Pooja Vasandani, Adv.
                        Mr. Yash Cheda, Adv.
                        Mr. Shivam Shukla, Adv.
                        Mr. Archit Jain, Adv.
                        Mr. E. C. Agrawala, AOR
                        Mr. Aditya Sidhra, Adv.
                        Mr. Nadeem Afroz, Adv.

                        Mr. Giriraj Subramanium, Adv.
                                     15
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                        Mr. Simarpal Singh Sawhney, Adv.
                        Mr. Siddhant Jayul, Adv.
                        Mr. Aditya Singh, AOR

                        Mr. Rishi Kumar Awasthi, Adv.
                        Mr. Santosh Kumar - I, AOR
                        Mr. Prashant Kumar, Adv.
                        Mr. Piyush Vatsa, Adv.
                        Ms. Ritu Arora, Adv.
                        Mr. Usman G Khan, Adv.
                        Mr. Avinash Ankit, Adv.
                        Mr. Rahul K Gupta, Adv.

                        Mr. Gaurav, AOR

                        Mr. Sameer Abhyankar, AOR
                        Mr. Amish Tandon, Adv.

                        Mr. Aman Malik, AOR
                        Mr. Vijay Kumar Maurya, Adv.
                        Ms. Naazish Khan, Adv.

                        Mr. Hemant Chaudhri, Adv.
                        Mr. Rajeev K. Gupta, Adv.
                        Ms. Sundri, Adv.
                        Mr. Parminder Singh Bhullar, AOR

                        Mr. T. V. S. Raghavendra Sreyas, AOR

                        Mr. Sahil Tagotra, AOR
                        Mr. Abhishek Pandey, Adv.
                        Ms. Abhivyakti Banerjee, Adv.
                        Ms. Sakshi Garg, Adv.

                        Mr. Anando Mukherjee, AOR
                        Mr. Shwetank Singh, Adv.
                        Mr. Beenu Sharma, Adv.

                        Mr. Pai Amit, AOR
                        Mr. Sonali Suryawanshi, Adv.
                        Mr. Diwakar R. Singh, Adv.
                        Mr. Manaswi Agarwal, Adv.
                        Mr. Mahesh Dube, Adv.
                        Ms. Pankhuri Bhardwaj, Adv.
                        Mr. Abhiyudaya Vats, Adv.

                        Mr. Sumit Sinha, AOR
                                     16
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                        Mr. Anshuman Srivastava, AOR
                        Mr. Pulkit Tare, AOR

                        Mr. Soumik Ghosal, AOR
                        Mr. Sandeep S. Ladda, Adv.
                        Mr. Soumik Ghosal, Adv.
                        Mr. Gaurav Singh, Adv.

                        M/S. Pratap And Co., AOR
                        Mr. Ritin Rai, Sr. Adv.
                        Ms. Ritika Sinha, Adv.
                        Ms. Gunjan Mathur, Adv.
                        Mr. Mridul Yadav, Adv.
                        Ms. Pallavi Pratap, Adv.
                         Pratap & Co Aor, Adv.

                        Ms. Henna George, AOR

                        Ms. Aakashi Lodha, AOR

                        Mr. Arunabh Chowdhury, Sr. Adv.
                        Mrs. Pragya Baghel, AOR
                        Mr. Abhishek Roy, Adv.
                        Mr. Anirudha M. Sethi, Adv.
                        Ms. Barnali Chowdhury, Adv.

                        Mr. Gaurav Jain, Adv.
                        Mr. Rajiv K Virmani, Adv.
                        Mr. Arjun Singh, Adv.
                        Mr. Atul Malhotra, Adv.
                        Mr. Abhinav Agrawal, AOR

                        Mr. Sandeep S. Ladda, Adv.
                        Mr. Apoorv Shukla, AOR
                        Mr. Puneet Chahar, Adv.
                        Ms. Prabhleen A Shukla, Adv.
                        Mr. Ayush Acharjee, Adv.
                        Ms. Sonali Suryawanshi, Adv.

                        Ms. Gurkamal Hora, Adv.
                        Mr. Ashish Agarwal, Adv.
                        Mr. Abhijit Basu, Adv.
                        Mr. Kumar Shashank, Adv.
                        Ms. Tatini Basu, AOR

                        Ms. Purti Gupta, AOR
                        Ms. Purti Gupta, Adv.
                                     17
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                        Ms. Shivani Sharma, Adv.

                        Mr. Vikash Chandra Shukla , AOR
                        Mr. V.C. Shukla, Adv.
                        Mr. Aishvary Vikram, Adv.
                        Mr. Tarun Gulia, Adv.
                        Mr. Piyush Singh, Adv.
                        Mr. Ajay Awasthi, Adv.
                        Mr. Nitesh Ranjan, Adv.
                        Mr. Siddhartha Relan, Adv.
                        Mr. Anantha Narayana M.g., Adv.
                        Mr. Pushpraj Singh Parihar, Adv.
                        Mr. Manish Dutt Sharma, Adv.
                        Mr. Sushant Bajaj, Adv.

                        Mr. Mandeep Kalra , AOR
                        Ms. Radhika Narula, Adv.
                        Ms. Priya Singh Pundir, Adv.
                        Ms. Kanak Malik, Adv.
                        Mr. Rishabh Lekhi, Adv.
                        Ms. Tanya Singh, Adv.
                        Ms. Anushree Satapathy, Adv.

                        Mr. Anand Dilip Landge, AOR
                        Mr. Avineesh Jha, Adv.

                        Mr. K.parameshwar, AOR
                        Ms. Arti Gupta, Adv.
                        Ms. Kanti, Adv.

                        Mr. Pulkit Srivastava, AOR

                        Mr. Siddharth Bhatnagar, Sr. Adv.
                        Mr. Gaurav Nair, Adv.
                        Ms. Pranati Bhatnagar, Adv.
                        Ms. Anne Mathew, AOR

                        Mr. Abhimanyu Bhandari, Adv.
                        Ms. Rooh-e-hina Dua, AOR
                        Ms. Nattasha Garg, Adv.
                        Mr. Ankit Singh, Adv.

                        Mr. Anuj Tiwari, Adv.
                        Mr. Aditya Bharat Manubarwala, Adv.
                        Mr. Bharat Thakorlal Manubarwala, AOR
                        Mr. Vijay Kumar Arora, Adv.
                        Mr. Saurabh K Mishra, Adv.
                                     18
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                        Mr. Nikhil Anand, Adv.
                        Mr. Harshul Shah, Adv.
                        Ms. Tuhina Mishra, Adv.
                        Mr. Nisarg Rajesh Mehta, Adv.
                        Mr. Hitesh Kr Sharma, Adv.

                        Mr. Sarthak Ghonkrokta, AOR
                        Mr. Kunal Kanungo, Adv.
                        Mr. Nishant Chothani, Adv.
                        Ms. Tanushree Sogani, Adv.

                        Ms. Prachi Johri, AOR

                        M/S. Mitter & Mitter Co., AOR
                        Mr. Amit Gupta, Adv.
                        Mr. Harisankar Mahapatra, Adv.
                        Mr. Shiv Verma, Adv.

                        Ms. Nidhi Jaswal, AOR
                        Mr. Prashant Chaudhary, AOR

                        Mr. Abhay Anand Jena, AOR
                        Ms. Shraddha Suman Chandel, Adv.

                        Mr. Ritin Rai, Sr. Adv.
                        Mr. Sushil Satrawala, Adv.
                        Dr. Sushil Kumar Gupta, Adv.
                        Mr. Ashok Goel, Adv.
                        Mr. Naveen Sharma, Adv.
                        Mr. Rishi Singhal, Adv.
                        Mr. Pranav Gupta, Adv.
                        Ms. Manjhal Sarangdevot, Adv.
                        Mr. Manan Verma, AOR

                        Mr. Manish Raghav , AOR

                        Mr. M. Gireesh Kumar, Adv.
                        Mr. Ankur S. Kulkarni, AOR

                        Mr. Puneet Bali, Sr. Adv.
                        Mr. Surjeet Bhadu, Adv.
                        Mr. Aditya Soni, AOR

                        Mr. Subhankar Nag, Adv.
                        Mr. Partha Sil, AOR
                        Mr. Tavish Bhushan Prasad, Adv.
                        Ms. Sayani Bhattacharya, Adv.
                                     19
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                        Ms. Bhabna Das, AOR

                        Mr. Malak Manish Bhatt, AOR

                        Mr. Aakarshan Aditya, AOR
                        Mr. Anshuman Sharma, Adv.

                        Dr. Menaka Guruswamy, Sr. Adv.
                        Mr. D. Bharat Kumar, Adv.
                        Mr. Aman Shukla, Adv.
                        Mr. Utkarsh Pratap, Adv.
                        Ms. Mukta Halbe, Adv.
                        Mr. Lavkesh Bhambhani, Adv.
                        Mr. M. Chandrakanth Reddy, Adv.
                        Mr. Gopal Jha, AOR

                        Mr. Gopal Sankaranarayanan, Sr. Adv.
                        Mr. Nitin Mishra, AOR
                        Mr. Mr. Nps Chawla, Adv.
                        Mr. Nps Chawla, Adv.
                        Mr. Surekh Kant Baxy, Adv.
                        Ms. Mahima Shekhawat, Adv.
                        Ms. Mitali Gupta, Adv.
                        Ms. Ishita Chowdhury, Adv.

                        Mr. Arjun Mahajan, Adv.
                        Mr. Davesh Bhatia, Adv.
                        Mr. Raghvendra N. Budholia, Adv.
                        Mr. Sumit R. Sharma, AOR

                        Mr. Dhananjay Garg, AOR
                        Mr. Sumesh Dhawan, Adv.
                        Mr. Abhishek Garg, Adv.
                        Mr. Ishaan Tiwari, Adv.
                        Mr. Subhash Chawla, Adv.

                        Mr. Ishan Das, Adv.
                        Mr. Mrityunjai Singh, AOR

                        Mr. Soayib Qureshi, AOR
                        Mr. Balaji Srinivasan, AOR

                        Mr. Vardhman Kaushik, AOR
                        Mr. Subir Kumar, Adv.
                        Mr. Nishant Gautam, Adv.
                        Mr. Dhruv Joshi, Adv.
                                     20
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                        Mr. Mayank Sharma, Adv.
                        Mr. Abhinav Singh, Adv.
                        Mrs. Disha Shah, Adv.
                        Mr. Syed Ahmed, Adv.
                        Mr. Vinay Kaushik, Adv.
                        Ms. Shikha Kaushik, Adv.

                        Mr. Ritin Rai, Sr. Adv.
                        Mr. Lzafeer Ahmad B. F., AOR
                        Ms. Gunjan Mathur, Adv.
                        Mr. Vaibhav Choudhary, Adv.

                        Mr. Karma Dorjee , AOR
                        Mr. Ninad Dogra, AOR
                        M/S. Kings And Alliance Llp , AOR
                        Mr. Arup Banerjee, AOR

                        Mr. Abhimanyu Bhandari, Adv.
                        Mr. Arjun Syal, Adv.
                        Mr. Shreyan Das, Adv.
                        Mr. Akhilesh Wahal, Adv.
                        Ms. Anindita Mitra, AOR

                        Mr. Gaurav Goel, AOR
                        Mrs. Nina R. Nariman, Adv.
                        Mr. Piyush Singh, Adv.
                        Mr. Aditya Parolia, Adv.
                        Mr. Akshay Srivastava, Adv.
                        Ms. Priyal Sarawagi, Adv.

                        Mr. Alok Dhir, Adv.
                        Ms. Varsha Banerjee, Adv.
                        Mr. Kanishk Khetan, Adv.
                        Mr. Karan Batura, AOR

                        Mr. Salvador Santosh Rebello, AOR
                        Mr. Gp Madaan, Adv.
                        Mr. Aditya Madan, Adv.
                        Mr. Raghav Sharma, Adv.
                        Mr. Kanishk Arora, Adv.
                        Ms. Shakshi Goyal, Adv.
                        Ms. Nidhi Vardhan, Adv.

                        Mr. Jose Abraham, AOR

                        Mr. Sujoy Datta, AOR
                        Mr. Nps Chawla, Adv.
                                     21
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                        Mr. Surekh Kant Baxy, Adv.
                        Ms. Mahima Shekhawat, Adv.

                        Mr. Saurabh Kalia, Adv.
                        Mr. Sameer Chaudhary, Adv.
                        Ms. Supriya Juneja, AOR

                        Mr. Arjun Syal, Adv.
                        Mr. Shreyan Das, Adv.
                        Mr. Aditya Vardhan Sharma, Adv.
                        Ms. Mehaak Jaggi, AOR

                        Mr. Abhay Anand Jena, AOR
                        Mr. Danish Majid Dar, Adv.
                        Mr. Bhat Shafi, Adv.

                        Ms. Vipasha Singh , AOR
                        Mr. Shailesh Madiyal, Adv.
                        Mr. Sudhanshu Prakash, Adv.
                        Mrs. Vipasha Singh, Adv.

                        Mr. Sarthak Ghonkrokta, AOR
                        Mr. Kunal Kanungo, Adv.
                        Ms. Tanushree Sogani, Adv.
                        Mr. Nishant Chothani, Adv.

                        Mr. Siddharth Mittal, AOR
                        Mr. Niteesh Chaudhary, Adv.

                        Mr. C S Gupta, Adv.
                        Mr. Shekhar Kumar, AOR

                        Ms. Anshula Vijay Kumar Grover, AOR
                        Mr. Krishna Dev Jagarlamudi, AOR

                        Mr. Udit Gupta, Adv.
                        Mr. Masoom Shah, Adv.
                        Mr. Vishwas Shah, Adv.
                        M/S. Udit Kishan And Associates, AOR

                        Mr. Rakesh Kumar, Adv.
                        Mr. Saurabh Mishra, AOR
                        Mrs. Preeti Kashyap, Adv.
                        Mr. Nidish Gupta, Adv.

                        Mr. Mahesh Agarwal, Adv.
                        Mr. Ankur Saigal, Adv.
                                     22
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                        Mr. Pranjit Bhattacharya, Adv.
                        Mr. Ankur Saigal, Adv.
                        Mr. E. C. Agrawala, AOR

For Respondent(s)       Mr. Nakul Dewan, Sr. Adv.
                        Ms. Anannya Ghosh, AOR
                        Ms. Chitra Vats, Adv.
                        Mr. Brian Henry Moses, Adv.

                        Mr. Rohit Anil Rathi, AOR
                        Mr. Radhey Agrawal, Adv.

                        M/S. Cyril Amarchand Mangaldas Aor, AOR
                        Mr. Bishwajit Dubey, Adv.
                        Mr. Madhav Kanoria, Adv.
                        Ms. Surabhi Khattar, Adv.
                        Ms. Varisha Sharma, Adv.
                        Mr. Prafful Goyal, Adv.

                        Mr. Shamik Shirishbhai Sanjanwala, AOR
                        Ms. Megha Karnwal, AOR

                        Mr. Tushar Mehta, Solicitor General
                        Mr. K M Nataraj, Adv.
                        Mr. Kanu Agrawal, Adv.
                        Mr. Rajan Kumar Chourasia, Adv.
                        Mr. Apoorva Kurup, Adv.
                        Mr. Shailesh Madiyal, Adv.
                        Mr. Sourabh Roy, Adv.
                        Mr. Arvind Kumar Sharma, AOR

                        Mr. Rajesh Kumar Gautam, AOR
                        Mr. Anant Gautam, Adv.
                        Mr. Vidur Ahluwalia, Adv.
                        Mr. Sumit Sharma, Adv.
                        Ms. Medhya Ahluwalia, Adv.

                        Mr. Divyanshu Rai , AOR

                        Mr. Sanjeev Sagar, Adv.
                        Mr. Shekhar Raj Sharma, Adv.
                        Mr. Paras Dutta, Adv.
                        Ms. Nazia Parveen, Adv.
                        Mr. Jinendra Jain, AOR

                        Mr. Anirban Bhattacharya, Adv.
                        Mr. Ativ Patel, Adv.
                                      23
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                        Mr. Siddhant Buxy, Adv.
                        Ms. Priyanka Vora, AOR
                        Mr. Krishna Sumanth, Adv.
                        Mr. Darshit Dave, Adv.

                        Mr. Krishan Kumar, AOR
                        Ms. Neetu Sharma, Adv.
                        Mr. Nitin Pal, Adv.
                        Ms. Muskan Jain, Adv.
                        Mr. Dheeraj Kumar, Adv.

                        Mr. Sameer Abhyankar, AOR
                        Mr. Harsh, Adv.

                        Mrs.   Lalita Kaushik, AOR

                        Mr. Arun Aggarwal, AOR
                        Mr. Arun Aggarwal, Adv.
                        Ms. Anshika Aggarwal, Adv.
                        Ms. Anshika Aggarawal, Adv.
                        Mr. Shivam Saini, Adv.
                        Mr. Lovelash Kukreja, Adv.
                        Mr. Lovelesh Kukreja, Adv.

                        Mr. Uddyam Mukherjee, AOR
                        Mr. Swapnil Pattanayak, Adv.

                        Ms. Manjeet Kirpal, AOR
                        Mr. Yashartha Gupta, Adv.
                        Ms. Nishi Chaudhary, Adv.

                        Ms. Preeti Goel, Adv.
                        Mr. Siddhartha Jain, Adv.
                        Mr. Benu Gunjan Jha, Adv.
                        Mr. Sunil Kumar Sharma, AOR

                        Mr. Tushar Mehta, SG
                        Mr. N. Venkataraman, A.S.G.
                        Mr. Megha Karnwal, Adv.
                        Mr. Sanjay Kapur, AOR
                        Ms. Megha Karnwal, Adv.
                        Mr. Surya Prakash, Adv.
                        Mr. Arjun Bhatia, Adv.
                        Mr. Akshata Joshi, Adv.
                        Ms. Akshata Joshi, Adv.
                        Mr. Lalit Rajput, Adv.
                                     24
SLP (C) No 16464/2021




                        Mr. Pankaj Kumar Mishra, AOR
                        Mr. Vijay Kumar, Adv.

                        Mr. Amar Dave, Adv.
                        Mr. Parag Rai, Adv.
                        Mr. Ritunjay Gupta, Adv.
                        Ms. Tushita Ghosh, AOR

                        Mr. Mithilesh Pandey, Adv.
                        Mr. Aviral Kashyap, AOR

                        Mr. Tushar Singh, AOR
                        Mr. Gurpreet Singh, Adv.
                        Mr. Kunal Tandon, Adv.
                        Mr. Surendra Kumar, Adv.
                        Ms. Richa Sandilya, Adv.
                        Mr. Anand Saxena, Adv.

                        Indus Law Chambers, Adv.

                        Ms. Padmaja Kaul, Adv.
                        Mr. Yugank Goel, Adv.
                        Mr. Kushagra Sah, Adv,.
                        Mr. Ravinder Singh, Adv.
                        Ms. Mantika Haryani, Adv.
                        Ms. Astha Sharma, AOR

                        Mr. Kuber Dewan, Adv.
                        Ms. Neeharika Aggarwal, Adv.
                        Ms. B. Vijayalakshmi Menon, AOR

                        Mr. Venancio Dcosta, Adv.
                        Ms. Astha Ojha, Adv.
                        Mr. Faisal Sherwani, AOR

                        Mr. Tushar Mewhta, SG
                        Mr. Vikas Mehta, AOR
                        Mr. Apoorv Khatar, Adv.

                        Mr. Santosh Kumar, Adv.
                        Mr. Shakti Kanta Pattanaik, AOR

                        Ms. Charu Mathur, AOR
                        Mr. Shantanu Sagar, AOR

                        M/S. Pba Legal, AOR
                        Mr. Aayush Agarwala, Adv.
                                           25
SLP (C) No 16464/2021




                         Mr. Mahfooz A. Nazki, AOR
                         Mr. Polanki Gowtham, Adv.
                         Ms. Rajeswari Mukherjee, Adv.
                         Ms. Niti Richhariya, Adv.

                         Mr. Shubbhabrata Chakraborti, Adv.
                         Ms. Sharmistha Ghosh, Adv.
                         Ms. Palak Nenwani, Adv.


         UPON hearing the counsel the Court made the following
                                O R D E R

1 Special Leave Petition (C) No 16464 of 2021 and Writ Petition No 1281 of 2021 shall be treated as the lead cases in the group.

2 Ms Pallavi Pratap, counsel appearing on behalf of the petitioners and Mr Sanjay Kapur, counsel appearing on behalf of the respondents, by consent, are nominated as the nodal counsel. Both the nodal counsel shall put together the written submissions in the lead cases and in the pending matters seriatim. 3 A joint compilation of all precedents and other documentary material which is sought to be relied upon by the parties shall be prepared, duly indexed. Soft copies of the compilation shall be handed over to the Court Master, which shall also be emailed to [email protected] for circulation to the Bench. The joint compilation shall be provided to all the counsel appearing on behalf of the contesting parties in these proceedings.

4 The nodal counsel shall prepare, after discussion with all the counsel for the petitioners, the order in which arguments will be addressed by counsel appearing on behalf of the petitioners.

26

SLP (C) No 16464/2021 5 This exercise shall be completed by 17 February 2023. 6 List the petitions on 21 February 2023 on top of the Board.

(GULSHAN KUMAR ARORA)                                       (SAROJ KUMARI GAUR)
     AR-CUM-PS                                              ASSISTANT REGISTRAR