Supreme Court - Daily Orders
Surendra B. Jiwrajka vs Omkara Assets Reconstruction Private ... on 7 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
SLP (C) No 16464/2021
ITEM NO.3+15+36 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16464/2021
(Arising out of impugned final judgment and order dated 30-09-2021
in WPL No. 21271/2021 passed by the High Court of Judicature at
Bombay)
SURENDRA B. JIWRAJKA & ANR. Petitioner(s)
VERSUS
OMKARA ASSETS RECONSTRUCTION PRIVATE LIMITED Respondent(s)
(IA No. 132054/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No.
132051/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
W.P.(C) No. 910/2022 (X)
(FOR ADMISSION and IA No.155191/2022-STAY APPLICATION)
W.P.(C) No. 472/2022 (X)
(FOR EX-PARTE STAY ON IA 89232/2022)
W.P.(C) No. 525/2022 (X)
(FOR ADMISSION and IA No.95786/2022-STAY APPLICATION)
W.P.(C) No. 528/2022 (X)
(FOR ADMISSION and IA No.96664/2022-EX-PARTE STAY)
W.P.(C) No. 544/2022 (X)
(FOR ADMISSION and IA No.99406/2022-STAY APPLICATION)
W.P.(C) No. 546/2022 (X)
(FOR ADMISSION and I.R. and IA No.99805/2022-STAY APPLICATION)
W.P.(C) No. 925/2022 (X)
(FOR ADMISSION and IA No.156883/2022-STAY APPLICATION)
W.P.(C) No. 1062/2022 (X)
(FOR ADMISSION and IA No.171185/2022-EX-PARTE STAY.)
W.P.(C) No. 937/2022 (X)
(FOR ADMISSION and IA No.159705/2022-GRANT OF INTERIM RELIEF)
W.P.(C) No. 826/2022 (X)
(FOR ADMISSION and IA No.143791/2022-EX-PARTE STAY)
W.P.(C) No. 929/2022 (X)
(FOR ADMISSION and IA No.157020/2022-EX-PARTE STAY)
W.P.(C) No. 703/2022 (X)
Signature Not Verified
(FOR ADMISSION and IA No.123717/2022-STAY APPLICATION)
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.02.09
W.P.(C) No. 705/2022 (X)
10:15:36 IST
Reason:
(FOR ADMISSION and I.R. and IA No.123731/2022-STAY APPLICATION)
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W.P.(C) No. 622/2022 (X)*
(FOR ADMISSION and IA No.111762/2022-STAY APPLICATION)
W.P.(C) No. 818/2022 (X)
(FOR ADMISSION and IA No.141947/2022-EX-PARTE STAY)
SLP(C) No. 13748/2022 (XVII)
(FOR ADMISSION and I.R. and IA No.109816/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.109818/2022- INTERVENTION/
IMPLEADMENT and IA No.109814/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1027/2022 (X)
(FOR ADMISSION and IA No.177961/2022-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 825/2022 (X)
(FOR ADMISSION and IA No.143676/2022-EX-PARTE STAY)
W.P.(C) No. 600/2022 (X)
(FOR ADMISSION and IA No.109112/2022-STAY APPLICATION)
W.P.(C) No. 519/2022 (X)
(FOR ADMISSION and IA No.94792/2022-GRANT OF INTERIM RELIEF)
SLP(C) No. 14526-14530/2022 (XVII)
(FOR ADMISSION and I.R. and IA No.111503/2022-CONDONATION OF DELAY
IN FILING and IA No.111504/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.111505/2022-INTERVENTION/IMPLEADMENT)
W.P.(C) No. 597/2022 (X)
(FOR ADMISSION and IA No.108350/2022-STAY APPLICATION
IA No. 108350/2022 - STAY APPLICATION)
W.P.(C) No. 596/2022 (X)
(FOR ADMISSION and IA No.108298/2022-STAY APPLICATION)
W.P.(C) No. 149/2022 (X)
(IA No. 32033/2022 - STAY APPLICATION)
W.P.(C) No. 812/2022 (X)
(FOR ADMISSION and IA No.140956/2022-EXEMPTION FROM FILING
AFFIDAVIT)
W.P.(C) No. 1004/2022 (X)
(FOR ADMISSION and IA No.173094/2022-EX-PARTE STAY)
W.P.(C) No. 984/2022 (X)
(FOR ADMISSION and IA No.158170/2022-EXEMPTION FROM FILING
AFFIDAVIT)
W.P.(C) No. 615/2022 (X)
(FOR ADMISSION and IA No.111230/2022-STAY APPLICATION)
W.P.(C) No. 809/2022 (X)
(FOR ADMISSION and IA No.140416/2022-EX-PARTE STAY)
W.P.(C) No. 599/2022 (X)
(FOR ADMISSION and IA No.109048/2022-EX-PARTE STAY)
W.P.(C) No. 611/2022 (X)
(FOR ADMISSION and IA No.110811/2022-STAY APPLICATION)
W.P.(C) No. 590/2022 (X)
(FOR ADMISSION and IA No.107096/2022-EX-PARTE STAY)
W.P.(C) No. 1059/2022 (X)
(FOR ADMISSION and IA No.184290/2022-STAY APPLICATION)
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SLP(C) No. 16463/2021 (IX)
(FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
132053/2021 FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 132056/2021)
W.P.(C) No. 1281/2021 (X)
(FOR FOR STAY APPLICATION ON IA 151756/2021 FOR EXEMPTION FROM
FILING AFFIDAVIT ON IA 151757/2021)
W.P.(C) No. 1113/2022 (X)
(FOR ADMISSION and IA No.195639/2022-EX-PARTE STAY)
W.P.(C) No. 308/2022 (X)
(FOR FOR STAY APPLICATION ON IA 64815/2022)
W.P.(C) No. 307/2022 (X)
(FOR FOR STAY APPLICATION ON IA 64618/2022)
SLP(C) No. 14056/2022 (XVII)
(IA No.112178/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.108793/2022-INTERVENTION/IMPLEADMENT and IA
No.112177/2022-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
W.P.(C) No. 753/2022 (X)
(FOR ADMISSION and I.R. and IA No.130264/2022-STAY APPLICATION)
W.P.(C) No. 395/2022 (X)
(FOR STAY APPLICATION ON IA 78935/2022
IA No. 78935/2022 - STAY APPLICATION)
W.P.(C) No. 394/2022 (X)
(FOR ADMISSION and IA No.78878/2022-EX-PARTE STAY)
W.P.(C) No. 403/2022 (X)
(FOR ADMISSION and IA No.80914/2022-STAY APPLICATION)
W.P.(C) No. 388/2022 (X)
(FOR ADMISSION and IA No.77121/2022-EX-PARTE STAY)
W.P.(C) No. 416/2022 (X)
(FOR ADMISSION and IA No.82527/2022-EX-PARTE STAY)
W.P.(C) No. 418/2022 (X)
(FOR ADMISSION and IA No.82540/2022-STAY APPLICATION)
W.P.(C) No. 417/2022 (X)
(FOR ADMISSION and IA No.82531/2022-EX-PARTE STAY)
W.P.(C) No. 424/2022 (X)
(FOR ADMISSION and IA No.82940/2022-EX-PARTE STAY)
W.P.(C) No. 428/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 467/2022 (X)
(FOR EX-PARTE STAY ON IA 88595/2022)
W.P.(C) No. 471/2022 (X)
(FOR STAY APPLICATION ON IA 89204/2022)
W.P.(C) No. 486/2022 (X)
(FOR ADMISSION and IA No.91275/2022-STAY APPLICATION)
W.P.(C) No. 485/2022 (X)
(FOR ADMISSION and IA No.91204/2022-STAY APPLICATION)
W.P.(C) No. 478/2022 (X)
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SLP (C) No 16464/2021
(FOR ADMISSION and IA No.90165/2022-STAY APPLICATION)
W.P.(C) No. 385/2022 (X)
(FOR ADMISSION and IA No.76473/2022-EX-PARTE AD-INTERIM RELIEF.)
W.P.(C) No. 443/2022 (X)
(FOR ADMISSION and IA No.85583/2022-EX-PARTE STAY)
W.P.(C) No. 491/2022 (X)
(FOR ADMISSION and IA No.91969/2022-STAY APPLICATION)
W.P.(C) No. 530/2022 (X)
(FOR ADMISSION and IA No.96862/2022-EX-PARTE STAY)
W.P.(C) No. 541/2022 (X)
(FOR ADMISSION IA No. 99151/2022 - EX-PARTE STAY IA No. 6575/2023 -
MODIFICATION OF COURT ORDER)
W.P.(C) No. 551/2022 (X)
(FOR ADMISSION and IA No.100597/2022-STAY APPLICATION)
W.P.(C) No. 570/2022 (X)
(FOR ADMISSION and IA No.102576/2022-EXEMPTION FROM FILING
AFFIDAVIT)
W.P.(C) No. 567/2022 (X)
(IA No. 10611/2023 - APPROPRIATE ORDERS/DIRECTIONS IA No.10609/2023
- INTERVENTION APPLICATION IA No. 102376/2022 - STAY APPLICATION)
Diary No(s). 18674/2022 (X)
(FOR ADMISSION and I.R. and IA No.102102/2022-STAY APPLICATION and
IA No.102099/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
W.P.(C) No. 559/2022 (X)
(FOR ADMISSION and IA No.101341/2022-STAY APPLICATION)
W.P.(C) No. 582/2022 (X)
(FOR ADMISSION and IA No.105512/2022-STAY APPLICATION)
W.P.(C) No. 583/2022 (X)
(FOR ADMISSION and IA No.105542/2022-STAY APPLICATION)
W.P.(C) No. 578/2022 (X)
(FOR ADMISSION and IA No.103492/2022-STAY APPLICATION)
W.P.(C) No. 560/2022 (X)
(FOR ADMISSION IA No. 1616/2023 - INTERVENTION APPLICATION)
W.P.(C) No. 638/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 634/2022 (X)
(FOR ADMISSION and IA No.113732/2022-EX-PARTE STAY)
W.P.(C) No. 647/2022 (X)
(FOR ADMISSION and IA No.116641/2022-EX-PARTE STAY)
W.P.(C) No. 601/2022 (X)
(FOR ADMISSION and IA No.109148/2022-STAY APPLICATION)
W.P.(C) No. 635/2022 (X)
W.P.(C) No. 709/2022 (X)
(FOR ADMISSION and IA No.116522/2022-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
SLP(C) No. 13750/2022 (XVII)
5
SLP (C) No 16464/2021
(FOR ADMISSION and I.R. and IA No.109830/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.109831/2022-INTERVENTION/
IMPLEADMENT and IA No.109829/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 657/2022 (X)
(FOR ADMISSION and IA No.118336/2022-EX-PARTE STAY)
W.P.(C) No. 655/2022 (X)
(FOR ADMISSION and IA No.118245/2022-STAY APPLICATION)
W.P.(C) No. 649/2022 (X)
(FOR ADMISSION and IA No.116944/2022-STAY APPLICATION)
W.P.(C) No. 652/2022 (X)
(FOR ADMISSION and IA No.117916/2022-STAY APPLICATION)
W.P.(C) No. 654/2022 (X)
(FOR ADMISSION and IA No.118008/2022-STAY APPLICATION)
W.P.(C) No. 692/2022 (X)
(FOR ADMISSION and IA No.122387/2022-STAY APPLICATION)
W.P.(C) No. 691/2022 (X)
(FOR ADMISSION and IA No.122356/2022-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 755/2022 (X)
IA No. 122097/2022 - STAY APPLICATION)
W.P.(C) No. 684/2022 (X)
(FOR ADMISSION and IA No.121675/2022-STAY APPLICATION)
W.P.(C) No. 674/2022 (X)
(FOR ADMISSION and IA No.120985/2022-STAY APPLICATION)
W.P.(C) No. 616/2022 (X)
W.P.(C) No. 668/2022 (X)
(FOR ADMISSION and I.R. and IA No.119843/2022-EX-PARTE STAY)
W.P.(C) No. 716/2022 (X)
(FOR ADMISSION and IA No.125646/2022-STAY APPLICATION)
W.P.(C) No. 707/2022 (X)
(FOR ADMISSION and IA No.124383/2022-EX-PARTE STAY)
W.P.(C) No. 510/2022 (X)
(FOR ADMISSION and I.R.)
W.P.(C) No. 666/2022 (X)
(FOR ADMISSION and IA No.119436/2022-EX-PARTE STAY)
W.P.(C) No. 670/2022 (X)
(FOR ADMISSION and IA No.120269/2022-EX-PARTE STAY)
W.P.(C) No. 729/2022 (X)
(FOR ADMISSION and IA No.128758/2022-STAY APPLICATION)
W.P.(C) No. 726/2022 (X)
(FOR ADMISSION and IA No.126784/2022-STAY APPLICATION)
W.P.(C) No. 696/2022 (X)
(FOR ADMISSION and IA No.122914/2022-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 736/2022 (X)
(FOR ADMISSION and IA No.127787/2022-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 683/2022 (X)
(FOR ADMISSION and IA No.121609/2022-EX-PARTE STAY)
W.P.(C) No. 700/2022 (X)
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(FOR ADMISSION and IA No.123178/2022-STAY APPLICATION)
W.P.(C) No. 717/2022 (X)
(FOR ADMISSION and IA No.125877/2022-STAY APPLICATION)
W.P.(C) No. 733/2022 (X)
(FOR ADMISSION and IA No.127274/2022-STAY APPLICATION)
W.P.(C) No. 724/2022 (X)
(FOR ADMISSION and IA No.126580/2022-STAY APPLICATION)
W.P.(C) No. 839/2022 (X)
(IA No. 130423/2022 - STAY APPLICATION)
C.A. No. 5926/2022 (XVII)
(IA No. 120049/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 120047/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 120048/2022 - STAY APPLICATION)
W.P.(C) No. 714/2022 (X)
(FOR ADMISSION and IA No.124998/2022-STAY APPLICATION)
W.P.(C) No. 663/2022 (X)
(FOR ADMISSION and IA No.119293/2022-STAY APPLICATION)
W.P.(C) No. 776/2022 (X)
(FOR ADMISSION and IA No.135692/2022-STAY APPLICATION)
W.P.(C) No. 760/2022 (X)
(FOR ADMISSION and IA No.131497/2022-STAY APPLICATION)
W.P.(C) No. 887/2022 (X)
(FOR FOR GRANT OF INTERIM RELIEF ON IA 144307/2022 FOR
CLARIFICATION/DIRECTION ON IA 7577/2023)
W.P.(C) No. 885/2022 (X)
(FOR EX-PARTE AD-INTERIM RELIEF ON IA 144319/2022 FOR
CLARIFICATION/DIRECTION ON IA 7505/2023)
W.P.(C) No. 766/2022 (X)
(FOR ADMISSION and IA No.138752/2022-STAY APPLICATION)
W.P.(C) No. 791/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 794/2022 (X)
(FOR ADMISSION and IA No.137943/2022-EX-PARTE STAY)
W.P.(C) No. 720/2022 (X)
(FOR ADMISSION and IA No.126236/2022-STAY APPLICATION)
W.P.(C) No. 773/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 816/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 752/2022 (X)
(FOR ADMISSION and IA No.130131/2022-EX-PARTE STAY)
W.P.(C) No. 789/2022 (X)
(.FOR ADMISSION and IA No.137615/2022-EX-PARTE STAY)
W.P.(C) No. 759/2022 (X)
(FOR ADMISSION and IA No.131404/2022-STAY APPLICATION)
W.P.(C) No. 754/2022 (X)
(FOR ADMISSION and IA No.130302/2022-STAY APPLICATION)
W.P.(C) No. 781/2022 (X)
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(FOR ADMISSION and IA No.136555/2022-EX-PARTE STAY)
W.P.(C) No. 785/2022 (X)
(FOR ADMISSION and IA No.137049/2022-EX-PARTE STAY)
W.P.(C) No. 803/2022 (X)
(FOR ADMISSION and IA No.138935/2022-EX-PARTE STAY)
W.P.(C) No. 784/2022 (X)
(FOR ADMISSION and IA No.136773/2022-EX-PARTE STAY)
W.P.(C) No. 807/2022 (X)
(FOR ADMISSION and IA No.140034/2022-EX-PARTE STAY)
W.P.(C) No. 800/2022 (X)
(FOR ADMISSION and IA No.138497/2022-EX-PARTE STAY)
W.P.(C) No. 834/2022 (X)
(FOR ADMISSION and IA No.144399/2022-EX-PARTE STAY)
W.P.(C) No. 821/2022 (X)
(FOR ADMISSION and IA No.142408/2022-STAY APPLICATION)
W.P.(C) No. 832/2022 (X)
(FOR ADMISSION and IA No.144351/2022-EX-PARTE STAY)
W.P.(C) No. 858/2022 (X)
(FOR ADMISSION and IA No.147999/2022-STAY APPLICATION)
W.P.(C) No. 835/2022 (X)
(FOR ADMISSION and IA No.144521/2022-EX-PARTE STAY)
W.P.(C) No. 837/2022 (X)
(FOR ADMISSION and IA No.144581/2022-EX-PARTE STAY)
W.P.(C) No. 863/2022 (X)
(FOR ADMISSION and IA No.148383/2022-STAY APPLICATION)
W.P.(C) No. 893/2022 (X)
(FOR ADMISSION and IA No.153680/2022-STAY APPLICATION and IA
No.156416/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 894/2022 (X)
(FOR ADMISSION and IA No.153731/2022-STAY APPLICATION)
W.P.(C) No. 1084/2022 (X)
(FOR ADMISSION and IA No.188033/2022-STAY APPLICATION)
W.P.(C) No. 830/2022 (X)
(FOR CLARIFICATION/DIRECTION ON IA 7591/2023)
W.P.(C) No. 854/2022 (X)
(FOR ADMISSION and IA No.147136/2022-EX-PARTE STAY)
W.P.(C) No. 862/2022 (X)
(FOR ADMISSION and IA No.148181/2022-STAY APPLICATION)
W.P.(C) No. 870/2022 (X)
(FOR ADMISSION and IA No.149779/2022-STAY APPLICATION)
W.P.(C) No. 873/2022 (X)
(FOR ADMISSION and IA No.149809/2022-STAY APPLICATION)
W.P.(C) No. 831/2022 (X)
(FOR ADMISSION and IA No.144263/2022-STAY APPLICATION)
W.P.(C) No. 901/2022 (X)
(FOR ADMISSION and IA No.154243/2022-EX-PARTE STAY)
W.P.(C) No. 907/2022 (X)
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(FOR ADMISSION and IA No.155030/2022-EX-PARTE STAY)
W.P.(C) No. 845/2022 (X)
IA No. 145527/2022 - STAY APPLICATION)
W.P.(C) No. 895/2022 (X)
(FOR ADMISSION and IA No.153736/2022-STAY APPLICATION and IA
No.156427/2022-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
W.P.(C) No. 914/2022 (X)
(FOR ADMISSION and IA No.155645/2022-EX-PARTE STAY)
W.P.(C) No. 900/2022 (X)
(FOR ADMISSION and IA No.154218/2022-STAY APPLICATION)
W.P.(C) No. 923/2022 (X)
(FOR ADMISSION and IA No.156790/2022-STAY APPLICATION)
W.P.(C) No. 920/2022 (X)
(FOR ADMISSION and IA No.156678/2022-STAY APPLICATION)
W.P.(C) No. 917/2022 (X)
(FOR ADMISSION and IA No.156270/2022-STAY APPLICATION)
W.P.(C) No. 934/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 886/2022 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 144151/2022 FOR
CLARIFICATION/DIRECTION ON IA 7601/2023)
W.P.(C) No. 842/2022 (X)
(FOR ADMISSION and IA No.144490/2022-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
W.P.(C) No. 884/2022 (X)
(FOR ADMISSION and IA No.152862/2022-STAY APPLICATION)
W.P.(C) No. 843/2022 (X)
(FOR ADMISSION and IA No.145342/2022-EX-PARTE STAY)
W.P.(C) No. 889/2022 (X)
(FOR ADMISSION and IA No.153094/2022-GRANT OF INTERIM RELIEF)
W.P.(C) No. 922/2022 (X)
(FOR ADMISSION and IA No.156753/2022-EX-PARTE STAY)
W.P.(C) No. 924/2022 (X)
(FOR ADMISSION and IA No.156856/2022-STAY APPLICATION)
W.P.(C) No. 921/2022 (X)
(FOR ADMISSION and IA No.156724/2022-EX-PARTE STAY)
W.P.(C) No. 935/2022 (X)
(FOR ADMISSION and IA No.159252/2022-EX-PARTE STAY)
W.P.(C) No. 938/2022 (X)
(FOR ADMISSION and IA No.159816/2022-STAY APPLICATION)
W.P.(C) No. 868/2022 (X)
(FOR ADMISSION and IA No.149326/2022-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
W.P.(C) No. 909/2022 (X)
(FOR ADMISSION and IA No.155181/2022-STAY APPLICATION)
W.P.(C) No. 849/2022 (X)
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(FOR ADMISSION and IA No.146175/2022-EX-PARTE STAY)
W.P.(C) No. 916/2022 (X)
(FOR ADMISSION and IA No.155833/2022-STAY APPLICATION)
W.P.(C) No. 949/2022 (X)
(FOR ADMISSION and IA No.161501/2022-EX-PARTE STAY)
W.P.(C) No. 905/2022 (X)
(FOR ADMISSION and IA No.154877/2022-STAY APPLICATION)
W.P.(C) No. 957/2022 (X)
(IA No. 164584/2022 - STAY APPLICATION)
W.P.(C) No. 822/2022 (X)
(FOR ADMISSION and IA No.142593/2022-EXEMPTION FROM FILING
AFFIDAVIT)
W.P.(C) No. 1041/2022 (X)
(FOR ADMISSION and IA No.165671/2022-STAY APPLICATION and IA
No.165670/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
W.P.(C) No. 941/2022 (X)
(FOR ADMISSION and IA No.160459/2022-EX-PARTE STAY)
W.P.(C) No. 952/2022 (X)
(FOR ADMISSION and IA No.162019/2022-EX-PARTE STAY)
W.P.(C) No. 992/2022 (X)
(FOR ADMISSION and IA No.170863/2022-EX-PARTE STAY)
W.P.(C) No. 1042/2022 (X)
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No.169441/2022-CONDONATION OF DELAY IN REFILING / CURING THE
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(FOR ADMISSION and IA No.172134/2022-EX-PARTE STAY
IA No. 172134/2022 - EX-PARTE STAY)
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(FOR ADMISSION and IA No.160710/2022-EX-PARTE STAY)
W.P.(C) No. 1007/2022 (X)
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W.P.(C) No. 1121/2022 (X)
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(IA No. 168950/2022 - EX-PARTE STAY)
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W.P.(C) No. 1043/2022 (X)
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W.P.(C) No. 976/2022 (X)
(FOR ADMISSION and IA No.168592/2022-EX-PARTE STAY)
W.P.(C) No. 972/2022 (X)
(FOR ADMISSION and IA No.167237/2022-STAY APPLICATION)
W.P.(C) No. 939/2022 (X)
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W.P.(C) No. 997/2022 (X)
(FOR ADMISSION and IA No.172171/2022-EX-PARTE STAY)
W.P.(C) No. 8/2023 (X)
(FOR ADMISSION and IA No.195529/2022-EX-PARTE STAY and IA
No.195527/2022-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.195531/2022-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
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W.P.(C) No. 1048/2022 (X)
(..FOR ADMISSION and IA No.180613/2022-STAY APPLICATION)
W.P.(C) No. 5/2023 (X)
(FOR ADMISSION and IA No.553/2023-STAY APPLICATION)
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W.P.(C) No. 1032/2022 (X)
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W.P.(C) No. 1083/2022 (X)
(FOR ADMISSION and IA No.187119/2022-EX-PARTE STAY)
W.P.(C) No. 11/2023 (X)
(FOR ADMISSION and IA No.2359/2023-STAY APPLICATION)
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W.P.(C) No. 17/2023 (X)
(FOR ADMISSION and IA No.3592/2023-STAY APPLICATION)
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W.P.(C) No. 13/2023 (X)
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No.2603/2023-EXEMPTION FROM FILING AFFIDAVIT)
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W.P.(C) No. 73/2023 (X)
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W.P.(C) No. 61/2023 (X)
(FOR ADMISSION and IA No.12816/2023-STAY APPLICATION)
W.P.(C) No. 70/2023 (X)
(FOR ADMISSION and IA No.14505/2023-EX-PARTE STAY)
W.P.(C) No. 92/2023 (X)
(FOR ADMISSION and IA No.17126/2023-EX-PARTE STAY)
W.P.(C) No. 91/2023 (X)
(FOR ADMISSION and IA No.17113/2023-EX-PARTE STAY)
Diary No(s). 42246/2022
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REFILING / CURING THE DEFECTS)
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W.P.(C) No. 94/2023 (X)
(FOR ADMISSION and IA No.17759/2023-EX-PARTE AD-INTERIM RELIEF and
IA No.17775/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 114/2023 (X)
(FOR ADMISSION and IA No.21747/2023-STAY APPLICATION)
W.P.(C) No. 120/2023 (X)
(FOR ADMISSION and IA No.22511/2023-AD-INTERIM WRIT)
W.P.(C) No. 109/2023 (PIL-W)
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W.P.(C) No. 117/2023 (X)
(FOR ADMISSION and IA No.21995/2023-STAY APPLICATION)
W.P.(C) No. 110/2023 (X)
(FOR ADMISSION)
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(FOR ADMISSION and IA No.23528/2023-EX-PARTE STAY)
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No.23151/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
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IA No.17056/2023-CONDONATION OF DELAY IN REFILING / CURING THE
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(FOR ADMISSION and IA No.25826/2023-EX-PARTE STAY)
W.P.(C) No. 134/2023 (X)
(FOR ADMISSION and IA No.25845/2023-EX-PARTE STAY)
Date : 07-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Arijit Prasad, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. Alapati Sahithya Krishna, Adv.
Mr. Mithu Jain, AOR
Mr. Abhishek Anand, Adv.
Mr. Karan Kohli, Adv.
Mr. Sahil Bhatia, Adv.
Mr. Vaibhav Mendiratta, Adv.
M/S. Karanjawala & Co., AOR
Mr. Menaka Guruswamy, Sr. Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. Utkarsh Pratap, Adv.
Ms. Mukta Halbe, Adv.
Mr. Lavkesh Bhambhani, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Siddhartha Sinha, AOR
Mr. Kumar Dushyant Singh, AOR
Mr. Rohit Sharma, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Ashok Kumar, Adv.
M/S. Udit Kishan And Associates, AOR
Ms. Eshna Kumar, Adv.
Mr. Anup Jain, Adv.
Mr. Udit Gupta, Adv.
Ms. Pooja Mehra Sehgal, Adv.
Mr. Snehasish Mukherjee, AOR
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Mr. Vivek Kohli, Sr. Adv.
Mr. Ashwani Kumar Sharma, Adv.
Mr. Archit Upadhayay, AOR
Ms. Yeshi Rinchhen, Adv.
Ms. Charu Sharma, Adv.
Ms. Nishtha Grover, Adv.
Ms. Vismai Rao, AOR
M/S. Kmnp Law Aor, AOR
Mr. Kuriakose Varghese, Adv.
Ms. Uttara Babbar, Adv.
Mr. V. Shyamohan, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Riya Kalra, Adv.
Mr. Akshat Gogna, Adv.
Mr. Martin Geomin George, Adv.
Mr. Naveen R. Nath, Sr. Adv.
Ms. Hetu Arora Sethi, AOR
Ms. Saumya Tandon, Adv.
Mr. Anirudh Bhat, Adv.
Ms. Lalit Mohini Bhat, Adv.
M/S. Trust Legal, AOR
Ms. Ritwika Nanda, Adv.
Mr. Gaichangpou Gangmei, Adv.
Mr. S S Ray, Adv.
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Indira Goswami, Adv.
Mr. Aman Sharma, Adv.
Ms. Akanksha Tyagi, Adv.
Mr. Raja Ram, Adv.
Mr. Aayush Agarwala, Adv.
M/S. Pba Legal, AOR
Mr. Chritarth Palli , AOR
Mr. Rajat Sehgal, AOR
Mr. Abhirup Dasgupta, Adv.
Mr. Mohit D. Ram, AOR
Mr. Akshat Khetan, Adv.
Mr. Ishaan Duggal, Adv.
Mr. Pathik Choudhury, Adv.
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Ms. Monisha Handa, Adv.
Mr. Anubhav Sharma, Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Neeraj Kishal Kaul, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Gunjan Mathur, Adv.
Mr. Mridul Yadav, Adv.
Ms. Ritika Sinha, Adv.
Ms. Pallavi Pratap, AOR
Ms. Sujata Kurdukar, AOR
Mr. Yaha Batatawala, Adv.
Mr. Yahya Batatawala, Adv.
Ms. Meghna M Rao, Adv.
Ms. Meghna Madam Rao, Adv.
Mr. Uma Chatterjee, Adv.
Mr. Aadhar Nautiyal, Adv.
Mr. Sanjeeva K Gupta, Adv.
Mr. Prem Prakash, AOR
Mr. Prateek Seksaria, Sr. Adv.
Mr. Sumesh Dhawan, Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Pranjit Bhattacharya, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rohan Dakshni, Adv.
Mr. Divyanshu Srivastava, Adv.
Ms. Geetika Sharma, Adv.
Mr. Shaurya Shyam, Adv.
Mr. Vishesh Malviya, Adv.
Mr. Nishant Chothani, Adv.
Ms. Pracheta Kar, Adv.
Ms. Kamakshi Sehgal, Adv.
Ms. Pooja Vasandani, Adv.
Mr. Yash Cheda, Adv.
Mr. Shivam Shukla, Adv.
Mr. Archit Jain, Adv.
Mr. E. C. Agrawala, AOR
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Mr. Giriraj Subramanium, Adv.
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Mr. Simarpal Singh Sawhney, Adv.
Mr. Siddhant Jayul, Adv.
Mr. Aditya Singh, AOR
Mr. Rishi Kumar Awasthi, Adv.
Mr. Santosh Kumar - I, AOR
Mr. Prashant Kumar, Adv.
Mr. Piyush Vatsa, Adv.
Ms. Ritu Arora, Adv.
Mr. Usman G Khan, Adv.
Mr. Avinash Ankit, Adv.
Mr. Rahul K Gupta, Adv.
Mr. Gaurav, AOR
Mr. Sameer Abhyankar, AOR
Mr. Amish Tandon, Adv.
Mr. Aman Malik, AOR
Mr. Vijay Kumar Maurya, Adv.
Ms. Naazish Khan, Adv.
Mr. Hemant Chaudhri, Adv.
Mr. Rajeev K. Gupta, Adv.
Ms. Sundri, Adv.
Mr. Parminder Singh Bhullar, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Sahil Tagotra, AOR
Mr. Abhishek Pandey, Adv.
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. Beenu Sharma, Adv.
Mr. Pai Amit, AOR
Mr. Sonali Suryawanshi, Adv.
Mr. Diwakar R. Singh, Adv.
Mr. Manaswi Agarwal, Adv.
Mr. Mahesh Dube, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Abhiyudaya Vats, Adv.
Mr. Sumit Sinha, AOR
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Mr. Anshuman Srivastava, AOR
Mr. Pulkit Tare, AOR
Mr. Soumik Ghosal, AOR
Mr. Sandeep S. Ladda, Adv.
Mr. Soumik Ghosal, Adv.
Mr. Gaurav Singh, Adv.
M/S. Pratap And Co., AOR
Mr. Ritin Rai, Sr. Adv.
Ms. Ritika Sinha, Adv.
Ms. Gunjan Mathur, Adv.
Mr. Mridul Yadav, Adv.
Ms. Pallavi Pratap, Adv.
Pratap & Co Aor, Adv.
Ms. Henna George, AOR
Ms. Aakashi Lodha, AOR
Mr. Arunabh Chowdhury, Sr. Adv.
Mrs. Pragya Baghel, AOR
Mr. Abhishek Roy, Adv.
Mr. Anirudha M. Sethi, Adv.
Ms. Barnali Chowdhury, Adv.
Mr. Gaurav Jain, Adv.
Mr. Rajiv K Virmani, Adv.
Mr. Arjun Singh, Adv.
Mr. Atul Malhotra, Adv.
Mr. Abhinav Agrawal, AOR
Mr. Sandeep S. Ladda, Adv.
Mr. Apoorv Shukla, AOR
Mr. Puneet Chahar, Adv.
Ms. Prabhleen A Shukla, Adv.
Mr. Ayush Acharjee, Adv.
Ms. Sonali Suryawanshi, Adv.
Ms. Gurkamal Hora, Adv.
Mr. Ashish Agarwal, Adv.
Mr. Abhijit Basu, Adv.
Mr. Kumar Shashank, Adv.
Ms. Tatini Basu, AOR
Ms. Purti Gupta, AOR
Ms. Purti Gupta, Adv.
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Ms. Shivani Sharma, Adv.
Mr. Vikash Chandra Shukla , AOR
Mr. V.C. Shukla, Adv.
Mr. Aishvary Vikram, Adv.
Mr. Tarun Gulia, Adv.
Mr. Piyush Singh, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Nitesh Ranjan, Adv.
Mr. Siddhartha Relan, Adv.
Mr. Anantha Narayana M.g., Adv.
Mr. Pushpraj Singh Parihar, Adv.
Mr. Manish Dutt Sharma, Adv.
Mr. Sushant Bajaj, Adv.
Mr. Mandeep Kalra , AOR
Ms. Radhika Narula, Adv.
Ms. Priya Singh Pundir, Adv.
Ms. Kanak Malik, Adv.
Mr. Rishabh Lekhi, Adv.
Ms. Tanya Singh, Adv.
Ms. Anushree Satapathy, Adv.
Mr. Anand Dilip Landge, AOR
Mr. Avineesh Jha, Adv.
Mr. K.parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
Mr. Pulkit Srivastava, AOR
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Gaurav Nair, Adv.
Ms. Pranati Bhatnagar, Adv.
Ms. Anne Mathew, AOR
Mr. Abhimanyu Bhandari, Adv.
Ms. Rooh-e-hina Dua, AOR
Ms. Nattasha Garg, Adv.
Mr. Ankit Singh, Adv.
Mr. Anuj Tiwari, Adv.
Mr. Aditya Bharat Manubarwala, Adv.
Mr. Bharat Thakorlal Manubarwala, AOR
Mr. Vijay Kumar Arora, Adv.
Mr. Saurabh K Mishra, Adv.
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Mr. Nikhil Anand, Adv.
Mr. Harshul Shah, Adv.
Ms. Tuhina Mishra, Adv.
Mr. Nisarg Rajesh Mehta, Adv.
Mr. Hitesh Kr Sharma, Adv.
Mr. Sarthak Ghonkrokta, AOR
Mr. Kunal Kanungo, Adv.
Mr. Nishant Chothani, Adv.
Ms. Tanushree Sogani, Adv.
Ms. Prachi Johri, AOR
M/S. Mitter & Mitter Co., AOR
Mr. Amit Gupta, Adv.
Mr. Harisankar Mahapatra, Adv.
Mr. Shiv Verma, Adv.
Ms. Nidhi Jaswal, AOR
Mr. Prashant Chaudhary, AOR
Mr. Abhay Anand Jena, AOR
Ms. Shraddha Suman Chandel, Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Sushil Satrawala, Adv.
Dr. Sushil Kumar Gupta, Adv.
Mr. Ashok Goel, Adv.
Mr. Naveen Sharma, Adv.
Mr. Rishi Singhal, Adv.
Mr. Pranav Gupta, Adv.
Ms. Manjhal Sarangdevot, Adv.
Mr. Manan Verma, AOR
Mr. Manish Raghav , AOR
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Mr. Puneet Bali, Sr. Adv.
Mr. Surjeet Bhadu, Adv.
Mr. Aditya Soni, AOR
Mr. Subhankar Nag, Adv.
Mr. Partha Sil, AOR
Mr. Tavish Bhushan Prasad, Adv.
Ms. Sayani Bhattacharya, Adv.
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Ms. Bhabna Das, AOR
Mr. Malak Manish Bhatt, AOR
Mr. Aakarshan Aditya, AOR
Mr. Anshuman Sharma, Adv.
Dr. Menaka Guruswamy, Sr. Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Mr. Utkarsh Pratap, Adv.
Ms. Mukta Halbe, Adv.
Mr. Lavkesh Bhambhani, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Nitin Mishra, AOR
Mr. Mr. Nps Chawla, Adv.
Mr. Nps Chawla, Adv.
Mr. Surekh Kant Baxy, Adv.
Ms. Mahima Shekhawat, Adv.
Ms. Mitali Gupta, Adv.
Ms. Ishita Chowdhury, Adv.
Mr. Arjun Mahajan, Adv.
Mr. Davesh Bhatia, Adv.
Mr. Raghvendra N. Budholia, Adv.
Mr. Sumit R. Sharma, AOR
Mr. Dhananjay Garg, AOR
Mr. Sumesh Dhawan, Adv.
Mr. Abhishek Garg, Adv.
Mr. Ishaan Tiwari, Adv.
Mr. Subhash Chawla, Adv.
Mr. Ishan Das, Adv.
Mr. Mrityunjai Singh, AOR
Mr. Soayib Qureshi, AOR
Mr. Balaji Srinivasan, AOR
Mr. Vardhman Kaushik, AOR
Mr. Subir Kumar, Adv.
Mr. Nishant Gautam, Adv.
Mr. Dhruv Joshi, Adv.
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Mr. Mayank Sharma, Adv.
Mr. Abhinav Singh, Adv.
Mrs. Disha Shah, Adv.
Mr. Syed Ahmed, Adv.
Mr. Vinay Kaushik, Adv.
Ms. Shikha Kaushik, Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Lzafeer Ahmad B. F., AOR
Ms. Gunjan Mathur, Adv.
Mr. Vaibhav Choudhary, Adv.
Mr. Karma Dorjee , AOR
Mr. Ninad Dogra, AOR
M/S. Kings And Alliance Llp , AOR
Mr. Arup Banerjee, AOR
Mr. Abhimanyu Bhandari, Adv.
Mr. Arjun Syal, Adv.
Mr. Shreyan Das, Adv.
Mr. Akhilesh Wahal, Adv.
Ms. Anindita Mitra, AOR
Mr. Gaurav Goel, AOR
Mrs. Nina R. Nariman, Adv.
Mr. Piyush Singh, Adv.
Mr. Aditya Parolia, Adv.
Mr. Akshay Srivastava, Adv.
Ms. Priyal Sarawagi, Adv.
Mr. Alok Dhir, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Kanishk Khetan, Adv.
Mr. Karan Batura, AOR
Mr. Salvador Santosh Rebello, AOR
Mr. Gp Madaan, Adv.
Mr. Aditya Madan, Adv.
Mr. Raghav Sharma, Adv.
Mr. Kanishk Arora, Adv.
Ms. Shakshi Goyal, Adv.
Ms. Nidhi Vardhan, Adv.
Mr. Jose Abraham, AOR
Mr. Sujoy Datta, AOR
Mr. Nps Chawla, Adv.
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Mr. Surekh Kant Baxy, Adv.
Ms. Mahima Shekhawat, Adv.
Mr. Saurabh Kalia, Adv.
Mr. Sameer Chaudhary, Adv.
Ms. Supriya Juneja, AOR
Mr. Arjun Syal, Adv.
Mr. Shreyan Das, Adv.
Mr. Aditya Vardhan Sharma, Adv.
Ms. Mehaak Jaggi, AOR
Mr. Abhay Anand Jena, AOR
Mr. Danish Majid Dar, Adv.
Mr. Bhat Shafi, Adv.
Ms. Vipasha Singh , AOR
Mr. Shailesh Madiyal, Adv.
Mr. Sudhanshu Prakash, Adv.
Mrs. Vipasha Singh, Adv.
Mr. Sarthak Ghonkrokta, AOR
Mr. Kunal Kanungo, Adv.
Ms. Tanushree Sogani, Adv.
Mr. Nishant Chothani, Adv.
Mr. Siddharth Mittal, AOR
Mr. Niteesh Chaudhary, Adv.
Mr. C S Gupta, Adv.
Mr. Shekhar Kumar, AOR
Ms. Anshula Vijay Kumar Grover, AOR
Mr. Krishna Dev Jagarlamudi, AOR
Mr. Udit Gupta, Adv.
Mr. Masoom Shah, Adv.
Mr. Vishwas Shah, Adv.
M/S. Udit Kishan And Associates, AOR
Mr. Rakesh Kumar, Adv.
Mr. Saurabh Mishra, AOR
Mrs. Preeti Kashyap, Adv.
Mr. Nidish Gupta, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
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Mr. Pranjit Bhattacharya, Adv.
Mr. Ankur Saigal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Ms. Anannya Ghosh, AOR
Ms. Chitra Vats, Adv.
Mr. Brian Henry Moses, Adv.
Mr. Rohit Anil Rathi, AOR
Mr. Radhey Agrawal, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Bishwajit Dubey, Adv.
Mr. Madhav Kanoria, Adv.
Ms. Surabhi Khattar, Adv.
Ms. Varisha Sharma, Adv.
Mr. Prafful Goyal, Adv.
Mr. Shamik Shirishbhai Sanjanwala, AOR
Ms. Megha Karnwal, AOR
Mr. Tushar Mehta, Solicitor General
Mr. K M Nataraj, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Apoorva Kurup, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Sourabh Roy, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Rajesh Kumar Gautam, AOR
Mr. Anant Gautam, Adv.
Mr. Vidur Ahluwalia, Adv.
Mr. Sumit Sharma, Adv.
Ms. Medhya Ahluwalia, Adv.
Mr. Divyanshu Rai , AOR
Mr. Sanjeev Sagar, Adv.
Mr. Shekhar Raj Sharma, Adv.
Mr. Paras Dutta, Adv.
Ms. Nazia Parveen, Adv.
Mr. Jinendra Jain, AOR
Mr. Anirban Bhattacharya, Adv.
Mr. Ativ Patel, Adv.
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Mr. Siddhant Buxy, Adv.
Ms. Priyanka Vora, AOR
Mr. Krishna Sumanth, Adv.
Mr. Darshit Dave, Adv.
Mr. Krishan Kumar, AOR
Ms. Neetu Sharma, Adv.
Mr. Nitin Pal, Adv.
Ms. Muskan Jain, Adv.
Mr. Dheeraj Kumar, Adv.
Mr. Sameer Abhyankar, AOR
Mr. Harsh, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Arun Aggarwal, AOR
Mr. Arun Aggarwal, Adv.
Ms. Anshika Aggarwal, Adv.
Ms. Anshika Aggarawal, Adv.
Mr. Shivam Saini, Adv.
Mr. Lovelash Kukreja, Adv.
Mr. Lovelesh Kukreja, Adv.
Mr. Uddyam Mukherjee, AOR
Mr. Swapnil Pattanayak, Adv.
Ms. Manjeet Kirpal, AOR
Mr. Yashartha Gupta, Adv.
Ms. Nishi Chaudhary, Adv.
Ms. Preeti Goel, Adv.
Mr. Siddhartha Jain, Adv.
Mr. Benu Gunjan Jha, Adv.
Mr. Sunil Kumar Sharma, AOR
Mr. Tushar Mehta, SG
Mr. N. Venkataraman, A.S.G.
Mr. Megha Karnwal, Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
Mr. Akshata Joshi, Adv.
Ms. Akshata Joshi, Adv.
Mr. Lalit Rajput, Adv.
24
SLP (C) No 16464/2021
Mr. Pankaj Kumar Mishra, AOR
Mr. Vijay Kumar, Adv.
Mr. Amar Dave, Adv.
Mr. Parag Rai, Adv.
Mr. Ritunjay Gupta, Adv.
Ms. Tushita Ghosh, AOR
Mr. Mithilesh Pandey, Adv.
Mr. Aviral Kashyap, AOR
Mr. Tushar Singh, AOR
Mr. Gurpreet Singh, Adv.
Mr. Kunal Tandon, Adv.
Mr. Surendra Kumar, Adv.
Ms. Richa Sandilya, Adv.
Mr. Anand Saxena, Adv.
Indus Law Chambers, Adv.
Ms. Padmaja Kaul, Adv.
Mr. Yugank Goel, Adv.
Mr. Kushagra Sah, Adv,.
Mr. Ravinder Singh, Adv.
Ms. Mantika Haryani, Adv.
Ms. Astha Sharma, AOR
Mr. Kuber Dewan, Adv.
Ms. Neeharika Aggarwal, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Venancio Dcosta, Adv.
Ms. Astha Ojha, Adv.
Mr. Faisal Sherwani, AOR
Mr. Tushar Mewhta, SG
Mr. Vikas Mehta, AOR
Mr. Apoorv Khatar, Adv.
Mr. Santosh Kumar, Adv.
Mr. Shakti Kanta Pattanaik, AOR
Ms. Charu Mathur, AOR
Mr. Shantanu Sagar, AOR
M/S. Pba Legal, AOR
Mr. Aayush Agarwala, Adv.
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SLP (C) No 16464/2021
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv.
Ms. Rajeswari Mukherjee, Adv.
Ms. Niti Richhariya, Adv.
Mr. Shubbhabrata Chakraborti, Adv.
Ms. Sharmistha Ghosh, Adv.
Ms. Palak Nenwani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Special Leave Petition (C) No 16464 of 2021 and Writ Petition No 1281 of 2021 shall be treated as the lead cases in the group.
2 Ms Pallavi Pratap, counsel appearing on behalf of the petitioners and Mr Sanjay Kapur, counsel appearing on behalf of the respondents, by consent, are nominated as the nodal counsel. Both the nodal counsel shall put together the written submissions in the lead cases and in the pending matters seriatim. 3 A joint compilation of all precedents and other documentary material which is sought to be relied upon by the parties shall be prepared, duly indexed. Soft copies of the compilation shall be handed over to the Court Master, which shall also be emailed to [email protected] for circulation to the Bench. The joint compilation shall be provided to all the counsel appearing on behalf of the contesting parties in these proceedings.
4 The nodal counsel shall prepare, after discussion with all the counsel for the petitioners, the order in which arguments will be addressed by counsel appearing on behalf of the petitioners.
26SLP (C) No 16464/2021 5 This exercise shall be completed by 17 February 2023. 6 List the petitions on 21 February 2023 on top of the Board.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR