Himachal Pradesh High Court
Pankaj Kumar vs . Hpsebl And Others. on 26 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Pankaj Kumar vs. HPSEBL and others.
.
CWP No. 5751 of 2022 26.08.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioner.
Mr. Vivekanand, Advocate vice Mr. Anil Kumar God, Advocate, for the respondents.
Notice. Mr. Vivekanand, learned vice counsel accepts notice on behalf of respondents. He seeks and is granted time to file reply.
List on 14.09.2022.
( A.A. Sayed )
Chief Justice
August 26, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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