Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Himachal Pradesh High Court

Pankaj Kumar vs . Hpsebl And Others. on 26 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Pankaj Kumar vs. HPSEBL and others.

.

CWP No. 5751 of 2022 26.08.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioner.

Mr. Vivekanand, Advocate vice Mr. Anil Kumar God, Advocate, for the respondents.

Notice. Mr. Vivekanand, learned vice counsel accepts notice on behalf of respondents. He seeks and is granted time to file reply.

List on 14.09.2022.



                                                          ( A.A. Sayed )


                                                          Chief Justice




              August 26, 2022                       ( Jyotsna Rewal Dua )





                   (priti)                                 Judge





                                                  ::: Downloaded on - 26/08/2022 20:09:19 :::CIS