Himachal Pradesh High Court
Pankaj Parmar vs . Hpsebl & Ors. on 4 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Pankaj Parmar vs. HPSEBL & ors.
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CWP No.3461/20224.8.2022 Present: Mr.Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Lakshay Thakur, Advocate, for the respondents.
The order in question stands complied with inasmuch as the case of the petitioner has been considered and rejected by the respondents-Board. Therefore, no further order is required to be passed and the matter is closed. However, it is made clear that in case the petitioner is still aggrieved, he is at liberty to avail such remedy, as available to him, under the law.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:03:08 :::CIS