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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in The Nathdwara Temple Rules, 1973

(1)The Board shall preserve and maintain in good condition and repair the temple, including the buildings appertaining to it, and all other buildings and lands the administration of which is vested in it:Provided that works in connection with renovation and repairs to and cleaning of the Nij Mandir and other places to which religious sanctity is attached shall be carried outline consultation with the Goswami without in any way violating the sanctity of such places.