(1)The Board shall preserve and maintain in good condition and repair the temple, including the buildings appertaining to it, and all other buildings and lands the administration of which is vested in it:Provided that works in connection with renovation and repairs to and cleaning of the Nij Mandir and other places to which religious sanctity is attached shall be carried outline consultation with the Goswami without in any way violating the sanctity of such places.(2)The Board shall make arrangements for the receipt and disposal of all offerings and Bhents made for and received on behalf of the temple and shall maintain proper account thereof. The offerings and bhents received by the Goswami personally of the idol shall be transferred by the Goswami to the Board and shall be duly accounted for.[Provided that noting herein contained shall affect the personal "Bhents and benefits of the Goswami and the members of his family."] [Added by Notification. No. F. 112(3) Revenue /3/81, dated 2-12-1982; Rajasthan Gazette Part IV-C (1), dated 6-1-1983, P. 653. [6-1-1983].](3)The Board shall make arrangements for the proper custody, and investment of temple funds, shall make provision for the payment of suitable emoluments to its staff.(4)The Board shall ensure the safe custody of the temple funds, valuable securities, records, documents, temple jewellery and other assets belonging to the temple and for this purpose insure all Jewellery, ornaments and other valuables belonging to the temple against loss by fire, theft or any other natural calamity, with an insurance company of repute.(5)The Board shall in consultation with the goswami ensure maintenance of order, discipline and proper hygienic conditions in the Temple.(6)The Board shall in consultation with the Goswami. appoint Shastries well-versed in the Sampradayak literature with a view to propagating the Sampraday and its tenets.(7)The Board shall, with the approval of the Goswami, publish and distribute Sampradayak literature including the "Tippani" and the "Panchang".
