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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(1) in The Bodoland Autonomous Council Act, 1993

(1)The Government may, from time to time, post officers of the rank of class II and above within the Council Area in accordance with the exigencies. While making these postings due regard may be given to the views of the General Council about the officers being so posted.