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Bombay Presidency - Section

Section 60 in The Bombay University Act, 1974

60. Selection Committee for appointment of Principal of college or institution maintained by the University.

(1)No person shall be appointed Principal of a College or Institution maintained by the University except on the recommendation of a Selection Committee constituted for the purpose.
(2)The Committee shall consist of -
(i)the Vice-Chancellor - ex officio Chairman, and
(ii)three persons having special knowledge of the subject or subjects in which instruction is being provided by the college or institution, of whom two shall be nominated by the Executive Council and one by the Academic Council, being persons not in the service of the University.
(3)The procedure for selection and appointment of such Principals shall be the same as prescribed by section 57.