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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(2) in The Bihar Municipal Election Rules, 2007

(2)After that the following labels will be pasted on the inner and outer portion of the box-
(a)Name of the Municipality;
(b)Name of the Polling Station and Number;
(c)Serial number of Ballot Box (which will be noted on the label of the outside portion after the polling is over; and
(d)Date of poll.