Section 25(5) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980
(5)No stenographer in either of the two scales of pay shall be allowed to cross-(i)the first efficiency bar unless the officer with whom he is attached certified that his work and conduct as a stenographer have been satisfactory and unless his integrity is certified;(ii)the second efficiency bar unless his record of service shows that he has worked steadily with distinct ability and strict honesty and unless his integrity is certified.
