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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(5)(ii) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(ii)the second efficiency bar unless his record of service shows that he has worked steadily with distinct ability and strict honesty and unless his integrity is certified.