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Chota Nagpur Division - Section

Section 8 in Chota Nagpur Tenancy Act, 1908

8. Meaning of - "Mundari-khunt-kattidari" - Mundari-khunt-kattidar means a Mundari, who has acquired a right to hold jungle land for the purpose of bringing suitable portions thereof under cultivation by himself or by male members of his family, and includes,-

(a)the heirs male in the male line of any such Mundari when they are in possession of such land or have any subsisting title thereto, and
(b)as regards any portions of such land which has remained continuously in the possession of any such Mundari and his descendants in the male line, such descendants.