Section 85(1) in Tamil Nadu Co-operative Societies Rules, 1988
(1)No society shall incur any expenditure for any purpose not directly connected with the management or business of the society:Provided that the society may, with the prior sanction of the Registrar, incur expenditure in connection with any of the following purposes relating to the society, namely:-(a)jubilee celebrations;(b)inaugural functions;(c)laying of foundation stone for buildings;(d)unveiling of portraits; and(e)such other purposes as may be notified by the Government.
