Himachal Pradesh High Court
Sh. Ashok Kumar vs . Hrtc & Others on 6 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Sh. Ashok Kumar vs. HRTC & others CWPOA No.7013 of 2020 of 06.10.2023 Present: Mr. M.A. Safee, Advocate, vice Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Vikas rt Rajput, Advocate, for the respondents.
CMPT No.744 of 2023 For the reasons stated therein, present application seeking early hearing of the petition is allowed and disposed of.
CWPOA No.7013 of 2020 As prayed for, list on 19.10.2023.
(Ajay Mohan Goel) Judge October 06, 2023 (Rishi) ::: Downloaded on - 06/10/2023 20:39:11 :::CIS