Section 2(1) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
(1)"agriculture" includes-(i)horticulture;(ii)the raising of crops, grass or garden produce;(iii)the use by an agriculturist of land held by him or part thereof for grazing;(iv)the use of any land for the purpose of raising manure crops;(v)dairy farming;(vi)poultry farming;(vii)livestock breeding;(viii)growing of trees;and "agricultural" shall be construed accordingly.
