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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(iii)the use by an agriculturist of land held by him or part thereof for grazing;