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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(3) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(3)Higher Secondary School Certificate, or Basic Training Certificate, Physical Training Certificate, Pre-Primary Training Certificate, Examinations-Rs. 40 by each candidate from a recognised institution; Rs. 50 by each private candidate.