Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 1 in All-India Institute of Medical Sciences Act, 1956

1. Short title and Commencement.

(1)This Act may be called the All-India Institute of Medical Sciences Act, 1956.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
15th November, 1956, vide S.R.O.No.2688 dated 6-11-1956, see Gazette of India, Part II, Sec.3, p.1995.