Section 1(2) in All-India Institute of Medical Sciences Act, 1956

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Section 1(2) in All-India Institute of Medical Sciences Act, 1956

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

15th November, 1956, vide S.R.O.No.2688 dated 6-11-1956, see Gazette of India, Part II, Sec.3, p.1995.