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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 122(1)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)The forecasts should be submitted in a consolidated form, in triplicate, showing complete nomenclature and should not contain those items, which are easily procurable in the open market.