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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 122(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)The Deputy Director of Gamma Unit shall prepare forecast of the ordnance requirements for normal maintenance and for meeting extraordinary demands due to additions to the force or the creation of new wings for the following two years:—
(i)The forecast shall be submitted through concerned Joint Directors so as to reach the Director by the end of July each year.
(ii)For stores required for meeting extraordinary demands due to additions to the force or the creation of new wings with full explanation as to the reasons for the requirements should be given in the forecast.
(iii)The forecasts should be submitted in a consolidated form, in triplicate, showing complete nomenclature and should not contain those items, which are easily procurable in the open market.