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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)In tendering advice the committee shall take its decision by majority vote, each member of the committee having one vote.