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State of Uttar Pradesh - Section

Section 45 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

45. Chunao Samiti.

(1)There shall be a Chunao Samiti consisting of the following members -
(a)the Adhyaksha - Chairman,
(b)a member of the Karya Samiti to be nominated by the Karya Samiti yearly;
(c)the head of the department for which the appointment is to be made - Secretary.
(2)In tendering advice the committee shall take its decision by majority vote, each member of the committee having one vote.