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Union of India - Section

Section 27 in Damodar Valley Corporation Act, 1948

27. Expenditure till the Corporation is established.-

All expenditure incurred by the Central Government for and in connection with the establishment of the Corporation up to date of its establishment shall be treated as the capital provided by the Central Government to the Corporation and such capital shall be adjusted between the participating Governments in accordance with the provisions of sections 30 to 36.