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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(2)(d) in Manipur Excise Rules, 1962

(d)[ the rates of pass shall be according to the following scale : [Substituted by Notification No. 10/1/67. G.F., dated 28.5.1969.]