Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Assam - Subsection Section 55(3) in Assam Elementary Education Act, 1962 (3)Any of the provisions of the Assam Municipal Act, 1956(Assam Act XV of 1957), which is repugnant to any of the provisions of this Act shall stand repealed.
