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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(b) in Manonmaniam Sundaranar University Act, 1990

(b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the 1965 Act; or