Himachal Pradesh High Court
Anjali vs . State Of H.P. State Cooperative ... on 27 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Anjali vs. State of H.P. State Cooperative Agriculture and Rural Development Bank Ltd. and others .
CWP No 4840 of 2022 27.07.2022 Present: Mr. R.K. Bawa, Sr. Advocate with Mr. Ajay K. Sharma, Advocate, for the petitioners.
Mr. Narender Singh, Advocate, for the respondents.
Mr. R.K. Bawa, learned Senior Counsel, on instructions, states that petitioner is ready to deposit substantial amount, i.e. Rs. 30 lac. by the next date of hearing, so as to improve her bonafide that she is interested in one time settlement.
List on 07.09.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 27th July, 2022 (reena) ::: Downloaded on - 27/07/2022 20:11:13 :::CIS