Section 26A in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001
26A. [ Constitution of Special Protection Force. [Inserted by Act No. 15 of 2013, dated 7.3.2013]
(1)The Government shall for the purpose of preventing any activity violating the provision of this Act and to ensure the compliance of the provision of this Act in each kadavu constitute a Special Protection Force.(2)The composition powers and function of the Special Protection Force shall be such as may be prescribed.
