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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

State of Kerala - Subsection

Section 26A(1) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(1)The Government shall for the purpose of preventing any activity violating the provision of this Act and to ensure the compliance of the provision of this Act in each kadavu constitute a Special Protection Force.