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State of Odisha - Section

Section 28 in Orissa Pani Panchayat Rules, 2003

28. Water Regulation.

- After a water budget is prepared, the Farmers' Organisation shall draw up a plan of water regulation as follows:
(a)The dates of release and closure shall be informed to all members well in advance;
(b)Equitable distribution of water amongst all users shall be the main principle in water regulation;
(c)A Farmers' Organisation shall draw water and monitor flows based on the operational plan prepared;
(d)A Warabandi Schedule shall be prepared for each outlet in a Farmers' Organisation;
(e)A Farmers' Organisation may, for the purpose of monitoring, install such devices as may be required within its jurisdiction.