Section 9(1)(c) in Haryana Nurses Registration Council Staff Regulations, 2000

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State of Haryana - Subsection

Section 9(1)(c) in Haryana Nurses Registration Council Staff Regulations, 2000

(c)in the case of Assistant, -

(i)by promotion from Clerk-cum-Typist; or

(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;