Section 9(1) in Haryana Nurses Registration Council Staff Regulations, 2000
(1)Recruitment to the Service shall be made, -(a)In the case of Recruitment, -(i)by promotion from the post of Deputy Superintendent; or(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(b)In the case of Deputy Superintendent, -(i)by promotion from Assistants; or(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(c)in the case of Assistant, -(i)by promotion from Clerk-cum-Typist; or(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(d)in the case of Clerk-cum-Typist, -(i)25% by promotion from Peon or Chowkidar-cum-Sweeper; and(ii)74% by direct recruitment; or(iii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;(e)in the case of Peon, -(i)direct recruitment; or(ii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;(f)in the case of Chowkidar-cum-Sweeper, -(i)direct recruitment; or(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;
