Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 75I in The M.P. Nagarpalika Nirvachan Niyam, 1994 75I. Notification of the result of election in recall of Mayor/ President. - The result of election in relation to recall of Mayor/President shall be notified by the State Election Commission in the official Gazette.
