Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 14 August, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 AC-27-2015 The High Court Of Madhya Pradesh AC-27-2015 (M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER PROTECTION GOVT. OF M.P.) 20 Jabalpur, Dated : 14-08-2019 Shri Anubhav Jain, learned counsel on behalf of Shri Akshat Agrawal, learned counsel for the applicant.
None for the non-applicant. As prayed by counsel for the applicant, list the case on 29.08.2019.
(SUBODH ABHYANKAR) JUDGE DV Digitally signed by DINESH VERMA Date: 14/08/2019 15:36:29