Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 1 in Shiksha Samman Puraskar Niyam, 2005 1. Short name and coming into force. - These rules shall be known as Shiksha Samman Puraskar Niyam, 2005. They shall come into force in the entire State of Chhattisgarh immediately.
