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State of Chattisgarh - Act

Shiksha Samman Puraskar Niyam, 2005

CHHATTISGARH
India

Shiksha Samman Puraskar Niyam, 2005

Rule SHIKSHA-SAMMAN-PURASKAR-NIYAM-2005 of 2005

  • Published on 1 September 2005
  • Commenced on 1 September 2005
  • [This is the version of this document from 1 September 2005.]
  • [Note: The original publication document is not available and this content could not be verified.]
Shiksha Samman Puraskar Niyam, 2005Published vide Notification No. F 2-71/2004/20, dated 01.09.2005Last Updated 21st October, 2019Notification No. F 2-71/2004/20 dated the 1st September, 2005. - The State Government hereby makes the following rules to prescribe the procedure for selection of eligible persons for State Level and District Level award with the objective of rewarding achievement and long commitment to teaching and education, namely : -

1. Short name and coming into force.

- These rules shall be known as Shiksha Samman Puraskar Niyam, 2005. They shall come into force in the entire State of Chhattisgarh immediately.

2. The award.

- The State Government has instituted two types of award for excellent work in the field of teaching and education : -
2.1State level awards. - Four State level awards have been instituted. Each State level award shall be of Rs. 50,000/- (Rupees fifty thousand only). State level awards shall be the following : -
(A)Dr. Padumlal Punnalal Baxi memorial award
(B)Dr. Gajanan Madhav Muktibodh memorial award
(C)Dr. Mukutdhar Pandey memorial award
(D)Dr. Baldev Prasad Mishra memorial award
2.2District level awards. - There shall be a district level award for each education district. Each district level award shall be of Rs. 11,000/- (Rupees eleven thousand only).

3. Jury.

- There shall be a jury for selection of persons eligible for the awards. The membership of the Jury shall be as follows : -
3.1 One well known educationist nominated by theState Government Chairperson
3.2 Chairman Chhattisgarh Board of Secondary Education Member
3.3 Director State Council of Education Research andTraining Member
3.4 Principal College of Education Raipur Member
3.5 Director Public Instructions (Teacher Welfare) Member Secretary

4. Procedure of Selection.

- The procedure of selection for persons eligible for awards shall be as follows : -
4.1The norms of selection and format of the entry form shall be decided by the Director Public Instructions.
4.2Director Public Instructions shall invite entries through an advertisement in main state level newspapers.
4.3Entries shall be submitted to the District Education Officer of the concerned district.
4.4District Education Officers shall forward the entries to the Director Public Instructions after examining them.
4.5Director Public Instructions shall after examination submit the entries for decision regarding awards to the jury.
4.6Jury shall select the persons eligible for awards after considering the entries by the Director Public Instructions.
4.7The decision of the Jury shall be final.

5. Award Ceremony.

- Awards shall be given every year in award ceremonies. Separate Ceremonies may be organised to give state level and district level awards.

6. Amendment in the Rules.

- The State Government may amend these rules from time to time by a notification /published in the official gazette.