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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(ii) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(ii)All the examiners are requested to quote their identity number, if any, name of examination, subject and paper, without fail, while corresponding with the office, without which delay or non-receipt of a reply would be possible. In no case printed letter-pads etc., bearing name and full address of examiners should be used.