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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(5) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(5)Every street vendor will have service record book and TVC only can/ will access that. Based on that TVC can award prize/impose fine upon the vendor.