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State of Bihar - Section

Section 26 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

26. The terms and conditions for street vending including norms to be observed for up keeping public health and hygiene.

(1)The Local Authority of the concerned area will provide these vendors a proper place to dispose off their waste materials in order to maintain a hygienic environment.
(2)The street vendors will use proper covered dustbins to dispose off the waste materials. The used water will also be disposed off in a covered container.
(3)The Local Authority will ensure and provide the street vendors clean and fresh water along with street light facility wherever it is possible.
(4)Attempt may be made to provide clean and properly constructed toilets with water and electricity facility in order to maintain public health and hygiene near the street vending strips.
(5)Every street vendor will have service record book and TVC only can/ will access that. Based on that TVC can award prize/impose fine upon the vendor.