Himachal Pradesh High Court
Harsh Kumar vs . State Of H.P. & Others on 29 August, 2022
Bench: Sabina, Sushil Kukreja
Harsh Kumar vs. State of H.P. & others .
CWP No.8180 of 2021 29.08.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Hemant Kumar Thakur, Advocate on behalf of Mr. Owais K. Pathan, Advocate, for respondent No.4.
Learned Deputy Advocate General seeks more time to file reply on behalf of respondent Nos.1 to 3/State.
List again on 18.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 29/08/2022 20:05:40 :::CIS