Himachal Pradesh High Court
Harsh Kumar vs . State Of H.P. & Others on 1 August, 2022
Bench: Sabina, Satyen Vaidya
Harsh Kumar vs. State of H.P. & others .
CWP No. 8180 of 2021 1.8.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondents No. 1 to 3.
Mr. Hemant Kumar Thakur, Advocate, on behalf of Mr. Owais K. Pathan, Advocate, for respondent No.4.
There is request for adjournment on behalf of counsel for respondent No.4.
List again after two weeks.
(Sabina) Judge (Satyen Vaidya) Judge 1st August, 2022 (kck) ::: Downloaded on - 01/08/2022 20:12:55 :::CIS